High Courts07 May 1975
Munna Lal Gupta Vs Uttar Pradesh Financial Corporation and Another
Allahabad High Court · (1975) AWC 332
State Financial Corporations Act, 1951 — Section 2, 25, 25(1), 25(2), 29Transfer of Property Act, 1882 — Section 69
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 16 of 26
High Courts06 May 1975Disposed Of
Mst. Kashmira Vs The Deputy Director of Consolidation, Varanasi and Another
Allahabad High Court · AIR 1975 All 458 : (1975) AWC 291
Constitution of India, 1950 — Article 226
High Courts06 May 1975Dismissed
J.K. Spinning and Weaving Mills Co. Vs Additional Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 695
Income Tax Act, 1922 — Section 18A(5)Income Tax Act, 1961 — Section 147, 148
High Courts06 May 1975Dismissed
Akhilesh Chand Varshney Vs Smt. Bhagwati Devi and Others
Allahabad High Court · AIR 1976 All 42 : (1976) AWC 433 : (1975) AWC 433
Provincial Small Cause Courts Act, 1887 — Section 9
High Courts06 May 1975
Kamlapat Motilal Vs Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 783
Income Tax Act, 1961 — Section 28, 28(1), 30, 31, 32
High Courts02 May 1975Allowed
K.K. Saksena, Advocate Vs S.N. Mishra and Others
Allahabad High Court · (1975) AWC 420
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(1), 25(2)Civil Procedure Code, 1908 (CPC) — Section 24Provincial Small Cause Courts Act, 1887 — Section 15(3)
High Courts02 May 1975Allowed
M.P.Mehrotra Vs S.N.Misra
Allahabad High Court · (1975) 05 AHC CK 0024
Uttar Pradesh Civil Laws Amendment Act, 1972 — Section 9
High Courts02 May 1975
Man Singh Vs Ch. Bishambar Singh and Another
Allahabad High Court · AIR 1975 All 335 : (1975) AWC 337
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 39, 40
High Courts02 May 1975
Pratap Veer Kakkar Vs Commissioner of Income Tax
Allahabad High Court · (1977) 107 ITR 435
High Courts01 May 1975Allowed
Jado Rai Vs Onkar Prasad
Allahabad High Court · AIR 1975 All 413
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts30 Apr 1975Dismissed
New India Assurance Co. Ltd. and Another Vs Smt. Urmila Bahri and Others
Allahabad High Court · AIR 1975 All 422 : (1975) AWC 413
Motor Vehicles Act, 1939 — Section 110A(1)
High Courts30 Apr 1975Dismissed
R.L. Mitra Vs Smt. Minoti Mazumdar and Another
Allahabad High Court · AIR 1975 All 424 : (1975) AWC 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 100(1)
High Courts30 Apr 1975Allowed
Smt. Nawab Shahrukh Jahan Begam Vs Saiyed Enayat Husain Khan and Others
Allahabad High Court · AIR 1975 All 452
Specific Relief Act, 1963 — Section 34
High Courts29 Apr 1975Allowed
Krishna Lal Gulati Vs The State
Allahabad High Court · (1976) CriLJ 1825
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 164, 169, 170Evidence Act, 1872 — Section 159, 160, 161, 24, 80Penal Code, 1860 (IPC) — Section 120B, 201, 302, 363
High Courts29 Apr 1975Partly Allowed
Mahendra Singh Vs Second Additional District Judge, Jhansi and others
Allahabad High Court · (1975) 04 AHC CK 0028
Uttar Pradesh Kshetra Panchayat (Election of Pramukh and UP Pramukh and Settlement of Election Disputes) Rules, 1962 — Rule 30(2)Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 7
High Courts29 Apr 1975Allowed
Girdhari Dass and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1976) 105 ITR 339
Income Tax Act, 1961 — Section 30, 37
High Courts29 Apr 1975Dismissed
Ram Avadh Vs Kedar Nath
Allahabad High Court · AIR 1976 All 283
Succession Act, 1925 — Section 124
High Courts29 Apr 1975Partly Allowed
State Vs Sant Prakash and Others
Allahabad High Court · (1975) AWC 444 : (1976) CriLJ 274
Central Excises and Salt Act, 1944 — Section 18Income Tax Act, 1961 — Section 105, 132, 295Penal Code, 1860 (IPC) — Section 332, 34, 353, 390, 395
High Courts25 Apr 1975Allowed
A-One Engineers and Builders Vs Nagar Mahapalika
Allahabad High Court · (1975) AWC 509
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 203(2)
High Courts25 Apr 1975Allowed
N.K. Agarwal Vs Hanuman Mills Private Ltd.
Allahabad High Court · (1977) 47 CompCas 644
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 77Companies Act, 1956 — Section 108, 108(1), 111, 155, 467Limitation Act, 1908 — Article 120, 181