High Courts10 Jul 1975Allowed
Kiran Behari Lal Saxena Vs State of U.P.
Allahabad High Court · (1975) 07 AHC CK 0029
Constitution of India, 1950 — Article 226Fundamental Rules, 1963 — Rule 56
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 14 of 26
High Courts10 Jul 1975Allowed
Smt. Kuar Kishori Razdan Vs State of Uttar Pradesh and Others
Allahabad High Court · (1976) AWC 137
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14Constitution of India, 1950 — Article 226
High Courts09 Jul 1975Disposed Off
COMMISSIONER OF Income Tax, KANPUR Vs L. RAMCHANDRA CHARITABLE TRUST, KANPUR.
Allahabad High Court · (1976) 5 CTR 40
Income Tax Act, 1961 — Section 11
High Courts09 Jul 1975Dismissed
Ch. Birbal Singh Vs Harphool Khan and Another
Allahabad High Court · AIR 1976 All 23
Civil Procedure Code, 1908 (CPC) — Section 100(1)Evidence Act, 1872 — Section 17Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts08 Jul 1975Dismissed
Prag Narain Vs Brahmadatt and Another
Allahabad High Court · AIR 1976 All 25 : (1976) AWC 567 : (1975) AWC 567
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 May 1975Partly Allowed
State of U.P. Vs Smt. Ram Sri and Another
Allahabad High Court · AIR 1976 All 121 : (1975) AWC 632
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), 96Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1908 — Article 112, 149, 47
High Courts23 May 1975Allowed
Fateh Grand Bhuremal Vs Commissioner, Sales Tax
Allahabad High Court · (1976) 38 STC 398
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286
High Courts22 May 1975Dismissed
G.C. Ghildayal Vs Additional District Judge No. 4 and Others
Allahabad High Court · (1976) AWC 234
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16
High Courts22 May 1975Disposed Of
Addl. Commissioner of Income Tax Vs Jiwan Lal Shah
Allahabad High Court · (1977) 109 ITR 474
Income Tax Act, 1961 — Section 147, 148, 271, 271(1)
High Courts22 May 1975
Firm Ramdeo Onkarmal and Others Vs State and Another
Allahabad High Court · (1975) CriLJ 1777
Criminal Procedure Code, 1973 (CrPC) — Section 430Forward Contracts (Regulation) Act, 1952 — Section 15, 16, 17, 18, 20Negotiable Instruments Act, 1881 (NI) — Section 69
High Courts21 May 1975Allowed
Dr. S.N. Ghosh Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1975) AWC 568
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 16, 2
High Courts20 May 1975Disposed Of
Ram Bahal Pandey Vs Ram Nand Gupta
Allahabad High Court · (1975) AWC 354 : (1976) CriLJ 290
Penal Code, 1860 (IPC) — Section 241, 441, 447
High Courts20 May 1975Disposed Of
Ram Dahal Pandey Vs Ram Nand Gupta, Station Officer
Allahabad High Court · (1975) 05 AHC CK 0029
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 441, 447
High Courts20 May 1975Dismissed
Lalai Singh Yadav Vs State of Uttar Pradesh
Allahabad High Court · (1975) 05 AHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 99A, 99B, 99CEvidence Act, 1872 — Section 57(13)Penal Code, 1860 (IPC) — Section 153A(1)(a), 295B
High Courts19 May 1975Dismissed
State of U.P. Vs Kanhaiya Lal
Allahabad High Court · (1976) CriLJ 1230
Constitution of India, 1950 — Article 309Penal Code, 1860 (IPC) — Section 161, 164, 165, 165A
High Courts19 May 1975Disposed Of
D.S. Awasthi and Others Vs Virendra Swaroop
Allahabad High Court · AIR 1976 All 26
Constitution of India, 1950 — Article 183, 191(1)Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971 — Section 3
High Courts19 May 1975Disposed Of
Kashinath Seth and Another Vs The Collector, Central Excise, Allahabad and Others
Allahabad High Court · AIR 1976 All 35
Constitution of India, 1950 — Article 141Gold (Control) (Amendment) Act, 1971 — Section 71, 73, 74, 75Gold (Control) Act, 1968 — Section 55, 55(2), 66
High Courts18 May 1975Dismissed
Satish and others Vs State
Allahabad High Court · (1975) 05 AHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 111, 397(2)
High Courts16 May 1975Dismissed
Mangal Singh Vs Smt. Dalvindra Kaur and Another
Allahabad High Court · (1975) AWC 496 : (1976) CriLJ 1824
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
High Courts16 May 1975
Laxmi Ratan Cotton Mills etc. Vs S.K. Bhatnagar
Allahabad High Court · (1975) CriLJ 1881
Income Tax Act, 1961 — Section 192, 194, 2, 200, 204