High Courts30 Jul 1975Dismissed
Purtabpur Company Ltd. Vs C.P. Singh
Allahabad High Court · (1976) CriLJ 359
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 12 of 26
High Courts28 Jul 1975Allowed
Ram Murti and Another Vs State
Allahabad High Court · (1975) AWC 479 : (1976) CriLJ 211
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 506
High Courts28 Jul 1975Dismissed
Chandra Shekhar Vs The Additional District Judge and Others
Allahabad High Court · (1975) AWC 553
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts25 Jul 1975Dismissed
Khalil Vs State
Allahabad High Court · (1976) CriLJ 465
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100, 360, 361
High Courts25 Jul 1975Dismissed
Rameshwar Prasad Agarwal Vs The 1st Addl. Dist. Judge, Allahabad and Others
Allahabad High Court · AIR 1976 All 323
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 17, 18, 43
High Courts25 Jul 1975Dismissed
U.P.Rajya Sadak Parivahan Nigam Vs Nand Lal Yadav
Allahabad High Court · (1975) 07 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 311
High Courts25 Jul 1975Allowed
Chandi Prasad and Others Vs Om Prakash Kanodia and Others
Allahabad High Court · (1975) AWC 558 : (1976) CriLJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts25 Jul 1975Dismissed
Ram Lagan and Another Vs Hari Om and Others
Allahabad High Court · (1975) AWC 418
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1), 18
High Courts24 Jul 1975Dismissed
Mahrun Nisa Vs Abbas Hajjam
Allahabad High Court · (1975) AWC 556
Criminal Procedure Code, 1973 (CrPC) — Section 498Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts24 Jul 1975Dismissed
Smt. Rampa Devi and Others Vs Bishambhar Nath Puri and Others
Allahabad High Court · AIR 1976 All 19
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 58, 58(3), 58(4), 69
High Courts24 Jul 1975Allowed
Ram Lal Vs Rent Control and Eviction Officer and others
Allahabad High Court · (1975) 07 AHC CK 0032
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18
High Courts23 Jul 1975Allowed
Ram Nagina Singh Vs Thakur Ram Janki
Allahabad High Court · AIR 1976 All 21 : (1975) AWC 493
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, 115
High Courts23 Jul 1975Allowed
Mahadeo Nath Vs Smt. Meena Devi
Allahabad High Court · AIR 1976 All 64
Evidence Act, 1872 — Section 114Insurance Act, 1938 — Section 38(5)
High Courts23 Jul 1975Dismissed
Mukhtar Husain and Others Vs Fattu and Others
Allahabad High Court · (1975) AWC 462
United Provinces Muslim Wakf Act, 1936 — Section 4, 5, 5(2)Uttar Pradesh Muslim Waqfs Act, 1960 — Section 2, 3, 4, 5, 6
High Courts22 Jul 1975Allowed
Arun Kumar alias Ashok Kumar Vs District Judge and Others
Allahabad High Court · (1976) AWC 103
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2)
High Courts22 Jul 1975Dismissed
Mohd. Umar Vs District Judge and Others
Allahabad High Court · (1975) AWC 542
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 10(5), 11
High Courts22 Jul 1975Dismissed
Brijendra Singh Vs Brij Kumar Gupta and Others
Allahabad High Court · (1976) CriLJ 467
Penal Code, 1860 (IPC) — Section 379, 420, 468Specific Relief Act, 1963 — Section 41
High Courts22 Jul 1975Dismissed
Elgin Mills Co. Ltd. Vs The Nagar Mahapalika, Kanpur and Others
Allahabad High Court · AIR 1976 All 274
Constitution of India, 1950 — Article 301Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 172, 172(2), 203
High Courts22 Jul 1975Dismissed
Smt. Chanda Rani Vs State of Uttar Pradesh and Others
Allahabad High Court · (1976) CriLJ 468
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 5Constitution of India, 1950 — Article 14, 166, 19, 21, 22
High Courts18 Jul 1975Disposed Of
Nishan Vs Dy.Director of Consolidation, U.P.Lucknow in camp at Hardoi and others
Allahabad High Court · (1975) 07 AHC CK 0031