High Courts11 Aug 1975Disposed Of
Lukhur Vs State
Allahabad High Court · (1976) AWC 506
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 11 of 26
High Courts11 Aug 1975Allowed
Sohan Singh Vs Maiku Lal Gupta and Others
Allahabad High Court · (1975) AWC 550
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 2Constitution of India, 1950 — Article 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 34, 34(1)
High Courts11 Aug 1975Dismissed
State of U.P. Vs Jai Ram and others
Allahabad High Court · (1975) 08 AHC CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 177, 180, 526, 531Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts11 Aug 1975Allowed
Hasmat Ullah Vs District Magistrate, Basti and Others
Allahabad High Court · AIR 1976 All 62 : (1976) AWC 565 : (1975) AWC 565
Uttar Pradesh District Boards Act, 1922 — Section 90(1)
High Courts08 Aug 1975Dismissed
K.B. Agarwala Vs Smt. Chandrawati and Others
Allahabad High Court · AIR 1976 All 15
Evidence Act, 1872 — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 25
High Courts08 Aug 1975Dismissed
Indrapal Singh Vs State of U.P.
Allahabad High Court · (1975) 08 AHC CK 0016
Contempt of Courts Act, 1971 — Section 2(2)
High Courts08 Aug 1975Dismissed
Shyam Narain Mishra Vs State of U.P.
Allahabad High Court · (1975) 08 AHC CK 0013
Penal Code, 1860 (IPC) — Section 339, 342
High Courts08 Aug 1975Partly Allowed
Makhan Lal Vs Mst. Chandravati and Others
Allahabad High Court · AIR 1976 All 321 : (1976) AWC 101
Transfer of Property Act, 1882 — Section 106
High Courts07 Aug 1975Allowed
Kripa Ram Vs The V-Additional District Judge and Others
Allahabad High Court · (1976) AWC 528
Transfer of Property Act, 1882 — Section 108, 111, 111(1), 115Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 11, 12, 13, 14, 16
High Courts07 Aug 1975Allowed
Smt. Imaman Vs Union of India (UOI)
Allahabad High Court · AIR 1976 All 85 : (1976) AWC 590 : (1975) AWC 590
Penal Code, 1860 (IPC) — Section 304A, 337, 338, 427
High Courts07 Aug 1975
Nathu Lal Vs State
Allahabad High Court · (1976) CriLJ 358
Criminal Procedure Code, 1973 (CrPC) — Section 397, 451Public Gambling Act, 1867 — Section 13, 4
High Courts06 Aug 1975Allowed
Jai Pal Singh Naresh and Others Vs State of U.P. and Others
Allahabad High Court · (1976) CriLJ 32
Constitution of India, 1950 — Article 226, 235, 309Criminal Procedure Code, 1973 (CrPC) — Section 24, 25Police Act, 1861 — Section 2, 7
High Courts05 Aug 1975Allowed
Official Liquidator Vs Swarup Cold Storage
Allahabad High Court · AIR 1976 All 88
Companies Act, 1956 — Section 125Contract Act, 1872 — Section 148, 172, 221
High Courts04 Aug 1975Dismissed
Sahibuddin and Sons Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 47
Uttar Pradesh Sales Tax Act, 1948 — Section 12
High Courts04 Aug 1975Dismissed
Ram Chander Prasad Vs Mukhteshwar Nath and Others
Allahabad High Court · (1975) 08 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts31 Jul 1975Dismissed
Iqbal Ahmad Vs Smt. Ketki Devi
Allahabad High Court · (1975) AWC 477
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 342(1), 482, 493Evidence Act, 1872 — Section 73
High Courts31 Jul 1975Dismissed
Iqbal Ahmed Vs Ketki Devi
Allahabad High Court · (1976) CriLJ 244
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 342, 482Evidence Act, 1872 — Section 73
High Courts31 Jul 1975Partly Allowed
Nathoo Khan Vs State
Allahabad High Court · (1975) AWC 548
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts31 Jul 1975Dismissed
Mahesh Chandra and Another Vs Parmeshwar Din Gupta and Others
Allahabad High Court · (1975) AWC 543
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30(2)
High Courts30 Jul 1975Dismissed
Moti Lal Ram Kishan Vs Commissioner of Income Tax
Allahabad High Court · (1975) AWC 562
Criminal Procedure Code, 1973 (CrPC) — Section 379, 482Income Tax Act, 1961 — Section 139, 139(1), 139(2), 148, 204