High Courts08 Sept 1975Partly Allowed

Rakcha Vs Jatai

Allahabad High Court · (1975) 09 AHC CK 0034

Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Sept 1975Dismissed

Mohammad Haneef Vs Smt. Anisa Khatoon

Allahabad High Court · (1976) AWC 89

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(3), 129(3)
High Courts03 Sept 1975Dismissed

Smt. Savitri Devi Vs Jai Narain

Allahabad High Court · (1975) AWC 679

Hindu Marriage Act, 1955 — Section 24Hindu Marriage Act, 1955 — Section 24Hindu Marriage Act, 1955 — Section 24
High Courts28 Aug 1975Dismissed

Indro Vs Manohar

Allahabad High Court · (1975) 08 AHC CK 0025

Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Aug 1975Dismissed

Balwant Singh Talwar Vs Swami Bala Nand

Allahabad High Court · (1975) AWC 544

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(1), 25(2)Civil Procedure Code, 1908 (CPC) — Section 115, 151, 24Constitution of India, 1950 — Article 226