High Courts30 Sept 1975Dismissed
Sardari Lal Vs State
Allahabad High Court · (1976) AWC 96
Penal Code, 1860 (IPC) — Section 338Penal Code, 1860 (IPC) — Section 338Penal Code, 1860 (IPC) — Section 338
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 7 of 26
High Courts30 Sept 1975
Katwaru Vs State
Allahabad High Court · (1975) AWC 617 : (1976) CriLJ 943
Penal Code, 1860 (IPC) — Section 297
High Courts29 Sept 1975Dismissed
Shri Ram Vs State
Allahabad High Court · (1976) CriLJ 736
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
High Courts29 Sept 1975
Sri Ram Vs State
Allahabad High Court · (1976) AWC 90
Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(2), 10(4), 16, 16(1)Uttar Pradesh First Offenders Probation Act, 1938 — Section 4
High Courts26 Sept 1975Allowed
Ladly Prasad Vs Ram Shah Billa and Others
Allahabad High Court · AIR 1976 All 261 : (1975) AWC 602
Constitution of India, 1950 — Article 226
High Courts26 Sept 1975Dismissed
Ram Dulare and Another Vs Smt. Batul Bibi
Allahabad High Court · AIR 1976 All 135
High Courts26 Sept 1975
Barey Lalla and Others Vs The State
Allahabad High Court · (1976) CriLJ 1453
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303
High Courts25 Sept 1975Dismissed
THE COMMISSIONER OF Income Tax, DELHI, (CENTRAL) NEW DELHI Vs SETH BANARSI DAS GUPTA, MEERUT.
Allahabad High Court · (1976) 5 CTR 22(1)
COMPANIES ACT, 1956 — Section 87Income Tax Act, 1961 — Section 256
High Courts25 Sept 1975Allowed
Additional Commissioner of Income Tax Vs Chatur Singh Taragi
Allahabad High Court · (1978) 111 ITR 849
Income Tax Act, 1961 — Section 271(1)
High Courts25 Sept 1975Allowed
Nagar Mahapalika, Lucknow Vs Ved Prakash
Allahabad High Court · AIR 1976 All 264
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Sept 1975Disposed Of
Gur Dayal Prasad Vs L. Raghunath Prasad and Others
Allahabad High Court · AIR 1976 All 141
Evidence Act, 1872 — Section 92Partnership Act, 1932 — Section 11, 13, 44
High Courts24 Sept 1975Dismissed
Indra Dev Vs Meerut University, Meerut
Allahabad High Court · AIR 1976 All 272
Kanpur and Meerut Universities Act, 1965 — Section 10(5), 33
High Courts24 Sept 1975Dismissed
Dr. Pradeep Kumar Vs The Chief Controller of Explosives, Nagpur and Others
Allahabad High Court · AIR 1976 All 266
Constitution of India, 1950 — Article 226Explosives Act, 1884 — Section 17, 4, 5, 7Explosives Rules, 1940 — Rule 81, 84, 85, 86, 88
High Courts23 Sept 1975Dismissed
Ganesh Das Ram Gopal Vs The Munsif, South Lucknow and Another
Allahabad High Court · AIR 1976 All 111
Civil Procedure Code, 1908 (CPC) — Section 35, 35AConstitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B, 7B(11)
High Courts22 Sept 1975Allowed
Rajjoo Mal Vs State and another
Allahabad High Court · (1975) 09 AHC CK 0030
Penal Code, 1860 (IPC) — Section 441, 447
High Courts22 Sept 1975Dismissed
Mahabir Prasad and Another Vs State and Another
Allahabad High Court · (1975) AWC 576 : (1976) CriLJ 245
Penal Code, 1860 (IPC) — Section 441, 447
High Courts22 Sept 1975Dismissed
Rupan and Others Vs State of Uttar Pradesh
Allahabad High Court · (1976) AWC 149 : (1976) CriLJ 502
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137
High Courts19 Sept 1975Dismissed
Arya Kanya Vidyalaya Society Vs State of U.P. and Others
Allahabad High Court · (1976) AWC 347
Uttar Pradesh Intermediate Education Act, 1921 — Section 16D, 16D(2), 16D(3), 16D(4A), 16D(5)
High Courts19 Sept 1975Dismissed
Dassu Vs Smt. Manitra
Allahabad High Court · (1976) AWC 78 : (1976) CriLJ 1221
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 11, 12, 18, 5, 7
High Courts19 Sept 1975Allowed
Ram Asrey Misra Vs The State of U.P. and Others
Allahabad High Court · AIR 1976 All 223
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 31