High Courts18 Sept 1975
State of U.P. Vs Raja Ram
Allahabad High Court · (1976) CriLJ 1222
Penal Code, 1860 (IPC) — Section 441, 447
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 8 of 26
High Courts17 Sept 1975Dismissed
U.R. Agarwal Vs Brahm Singh and Others
Allahabad High Court · AIR 1976 All 243
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 80
High Courts17 Sept 1975Dismissed
Shafiq Uddin and another Vs Pyare Lal and others
Allahabad High Court · (1975) 09 AHC CK 0029
Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts17 Sept 1975
Krishna Narain Vs State of Uttar Pradesh
Allahabad High Court · (1976) AWC 128 : (1976) CriLJ 503
Evidence Act, 1872 — Section 167, 30Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
High Courts16 Sept 1975Dismissed
Mahendra Singh Vs State of Uttar Pradesh and Another
Allahabad High Court · (1976) AWC 350
High Courts16 Sept 1975Allowed
Lal Behari Vs Nirmal Singh and Others
Allahabad High Court · (1977) AWC 140
High Courts16 Sept 1975Dismissed
Mahendra Singh Vs The State of Uttar Pradesh and Another
Allahabad High Court · AIR 1976 All 59
Constitution of India, 1950 — Article 226
High Courts16 Sept 1975Allowed
Ram Suhawan Vs State
Allahabad High Court · (1976) AWC 100
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 324Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts12 Sept 1975Dismissed
Jai Singh Vs State
Allahabad High Court · (1976) CriLJ 739
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts12 Sept 1975Disposed Of
Balbir Singh Vs State
Allahabad High Court · (1975) 09 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 479A
High Courts12 Sept 1975Dismissed
Markandey Singh Vs State and Another
Allahabad High Court · (1976) AWC 568
Constitution of India, 1950 — Article 14, 359Criminal Procedure Code, 1973 (CrPC) — Section 190, 395, 482Uttar Pradesh Panchayat Raj (Amendment) Act, 1973 — Section 6
High Courts11 Sept 1975Dismissed
Shabbir Ahmad Vs State
Allahabad High Court · (1975) AWC 624 : (1976) CriLJ 741
Constitution of India, 1950 — Article 20Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7
High Courts11 Sept 1975Dismissed
Sohan Vs Abdul Hameed Khan
Allahabad High Court · AIR 1976 All 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 100Limitation Act, 1963 — Section 14, 5
High Courts11 Sept 1975Allowed
Suresh Prakash Vs Krishna Swarup and Others
Allahabad High Court · (1976) CriLJ 462
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 482
High Courts10 Sept 1975Dismissed
Rajan Lal Vs State
Allahabad High Court · (1975) AWC 660
Criminal Procedure Code, 1973 (CrPC) — Section 342, 366(3), 385, 422Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 12
High Courts10 Sept 1975
Rajanlal Vs State
Allahabad High Court · (1976) CriLJ 516
Criminal Procedure Code, 1973 (CrPC) — Section 342, 385Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 7
High Courts09 Sept 1975Allowed
Behari Vs State of U.P.
Allahabad High Court · (1976) AWC 80
Penal Code, 1860 (IPC) — Section 380, 454, 511Uttar Pradesh First Offenders Probation Act, 1938 — Section 4Uttar Pradesh First Offenders Probation Rules, 1939 — Rule 12
High Courts09 Sept 1975Allowed
Anjani Nandan Misra Vs State and Another
Allahabad High Court · (1976) AWC 84
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 144, 145Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 144, 145Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 144, 145
High Courts09 Sept 1975Allowed
Ram Pal Singh Vs State of U.P.
Allahabad High Court · (1975) AWC 589 : (1976) CriLJ 288
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts08 Sept 1975Allowed
Bhagwan and Others Vs State
Allahabad High Court · (1976) AWC 155
Criminal Procedure Code, 1973 (CrPC) — Section 200Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 149, 326, 452