High Courts18 Jul 1975Allowed
Elgin Mills Company Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 708
Finance Act, 1965 — Section 2(5)
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 13 of 26
High Courts17 Jul 1975Allowed
J.K. Synthetics Ltd. Vs O.S. Bajpai, Income Tax Officer, Central and Another
Allahabad High Court · (1976) 105 ITR 864
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 3(3), 3(4), 35(3), 41
High Courts17 Jul 1975
M/S. GEMINI LEATHER STORES Vs THE COMMISSIONER OF Income Tax, U.P. LUCKNOW.
Allahabad High Court · (1976) 5 CTR 52(1)
Income Tax Act, 1922 — Section 66(2)
High Courts17 Jul 1975
COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. GEMINI LEATHER STORES, AGRA.
Allahabad High Court · (1976) 5 CTR 49
Income Tax Act, 1922 — Section 66(2)
High Courts15 Jul 1975Allowed
Shyam Cold Storage Vs Sales Tax Officer
Allahabad High Court · (1976) 38 STC 386
Central Sales Tax Act, 1956 — Section 2, 7
High Courts15 Jul 1975
Mohan Lal and Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 37
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts15 Jul 1975
M/S. SHYAM COLD STORAGE, SHAHJAHANPUR Vs SALES TAX OFFICER, SHAHJAHANPUR.
Allahabad High Court · (1976) 5 CTR 58
Central Sales Tax Act, 1956 — Section 2, 7
High Courts14 Jul 1975Dismissed
Nanak and Others Vs Basanta and Others
Allahabad High Court · AIR 1976 All 157
Civil Procedure Code, 1908 (CPC) — Section 100, 47
High Courts14 Jul 1975
Om Engineering Co. (P.) Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1976) 38 STC 553
High Courts14 Jul 1975Allowed
P.C. Lal and Others Vs The Chief Justice, High Court and Others
Allahabad High Court · (1975) AWC 613
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts11 Jul 1975Allowed
Hari Cold Storage and Gen. Mills Co. Pvt. Ltd. and Others Vs State of U.P. and Another
Allahabad High Court · AIR 1976 All 72
Defence of India Rules, 1971 — Rule 114, 114(2)
High Courts11 Jul 1975Dismissed
Commissioner of Income Tax Vs U.P. Tannery Co. (P.) Ltd.
Allahabad High Court · (1977) 107 ITR 842
Income Tax Act, 1922 — Section 18A(9), 28(1)
High Courts11 Jul 1975Dismissed
Shakooran Bibi and others Vs Ram Das and another
Allahabad High Court · (1975) 07 AHC CK 0027
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts11 Jul 1975Dismissed
Sita Ram Vs Moti Lal and Others
Allahabad High Court · AIR 1976 All 70
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 111
High Courts11 Jul 1975Allowed
Commissioner of Income Tax Vs Surajpal Singh
Allahabad High Court · (1977) 108 ITR 746
Income Tax Act, 1922 — Section 22, 22(2), 22(4), 23, 23(4)Income Tax Act, 1961 — Section 143(3), 271(1), 297(2)
High Courts11 Jul 1975
Commissioner of Wealth-tax Vs B.K. Sharma
Allahabad High Court · (1977) 110 ITR 902
Finance Act, 1965 — Section 68Income Tax Act, 1961 — Section 4Wealth Tax Act, 1957 — Section 2, 3
High Courts11 Jul 1975
U.S. Awasthi and Another Vs Inspecting Assistant Commissioner of Income Tax (Acquisition Range) and Another
Allahabad High Court · (1977) 107 ITR 796
Income Tax Act, 1961 — Section 269C, 269D, 269D(1)
High Courts10 Jul 1975Dismissed
Murari Lal Vs State of Uttar Pradesh
Allahabad High Court · (1975) AWC 470 : (1976) CriLJ 243
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts10 Jul 1975Allowed
Lakshmi Brahman and Another Vs State
Allahabad High Court · (1975) AWC 369 : (1976) CriLJ 118
Criminal Procedure Code, 1973 (CrPC) — Section 111, 112, 116, 118, 125Penal Code, 1860 (IPC) — Section 302
High Courts10 Jul 1975Dismissed
Murari Lal Vs State of U.P.
Allahabad High Court · (1975) AWC 470
Railway Property (Unlawful Possession) Act, 1966 — Section 3