High Courts22 Apr 1942Dismissed
Chander and another Vs Manohalal and another
Allahabad High Court · (1942) 04 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 35, 47
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 6 of 9
High Courts22 Apr 1942Allowed
Mst. Sarda Kunwar Vs Gajanand and others
Allahabad High Court · (1942) 04 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Section 60(f)
High Courts16 Apr 1942Allowed
Ram Chand Vs Hira Lal
Allahabad High Court · (1942) 04 AHC CK 0022
Contract Act, 1872 — Section 19, 238
High Courts16 Apr 1942
Sana Ullah Vs Jai Narain Singh and another
Allahabad High Court · (1942) 04 AHC CK 0001
Agra Tenancy Act, 1926 — Section 171Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 68
High Courts15 Apr 1942Dismissed
Mst. Rao Rani Vs Mst. Gulab Rani
Allahabad High Court · (1942) 04 AHC CK 0018
Agra Tenancy Act, 1926 — Section 226Civil Procedure Code, 1908 (CPC) — Section 105(1)Contract Act, 1872 — Section 26
High Courts15 Apr 1942Dismissed
RAHOMAL KANNOMAL Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1942) 10 ITR 386
High Courts13 Apr 1942Allowed
Kadar Nath and another Vs Ali Ahmad and another
Allahabad High Court · (1942) 04 AHC CK 0021
Letters Patent Act, 1865 — Section 10Provincial Insolvency Act, 1920 — Section 4
High Courts10 Apr 1942Dismissed
COMMISSIONER OF Income Tax Vs BEHARI LAL BEHARGAVA.
Allahabad High Court · (1942) 10 ITR 388
High Courts10 Apr 1942Dismissed
Commissioner of Income Tax, Central and United Provinces Vs Behari Lal Bhargava
Allahabad High Court · (1942) 10 ITR 388
Civil Procedure Code, 1908 (CPC) — Section 109(c)Income Tax Act, 1961 — Section 66A(2)
High Courts10 Apr 1942Dismissed
Din Mohammad and others Vs Secretary of State in Council
Allahabad High Court · (1942) 04 AHC CK 0006
High Courts10 Apr 1942Allowed
Bengali Mal and others Vs Baijnath Prasad and others
Allahabad High Court · (1942) 04 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Apr 1942Dismissed
Allah Diya and another Vs Sona Devi
Allahabad High Court · (1942) 04 AHC CK 0009
High Courts08 Apr 1942Dismissed
Emperor Vs Iqbal Krishna Kappor
Allahabad High Court · (1942) 04 AHC CK 0019
High Courts07 Apr 1942Dismissed
Bhagwana and another Vs Ch. Gulab Kuer and others
Allahabad High Court · (1942) 04 AHC CK 0020
High Courts07 Apr 1942Dismissed
Ram Charan Vs Bansidhar and others
Allahabad High Court · (1942) 04 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 144Contract Act, 1872 — Section 45
High Courts07 Apr 1942Allowed
Collector of Bulandshahr, as manager of Fatima Begam''s Estate Vs Sagar Mal
Allahabad High Court · (1942) 04 AHC CK 0002
High Courts02 Apr 1942Dismissed
Gorakh Prasad and others Vs Emperor
Allahabad High Court · (1942) 04 AHC CK 0013
High Courts25 Mar 1942Dismissed
Mahabir and others Vs Sukh Ram and others
Allahabad High Court · (1942) 03 AHC CK 0008
High Courts25 Mar 1942Dismissed
Dharampal Singh through Hardei Kunwar Vs Mool Chand (and after his death) Bhola Nath
Allahabad High Court · (1942) 03 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 50, 53