High Courts31 Jul 1942Dismissed
Hira Singh Vs Bishambhar Nath and others
Allahabad High Court · (1942) 07 AHC CK 0001
Encumbered Estates Act, 1934 — Section 14, 4
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 5 of 9
High Courts20 Jul 1942Dismissed
Kuber Rai Vs Shyam Narain Rai
Allahabad High Court · AIR 1943 All 46 : (1942) 12 AWR 292
High Courts05 Jun 1942Dismissed
Man Singh alias Priya Varat Singh Vs Emperor
Allahabad High Court · (1942) 06 AHC CK 0003
Arms Act, 1959 — Section 19(f)
High Courts04 Jun 1942Allowed
Nathoo and others Vs Emperor
Allahabad High Court · (1942) 06 AHC CK 0002
Penal Code, 1860 (IPC) — Section 304, 325
High Courts01 Jun 1942Allowed
Emperor Vs Debi Charan alias Debi Prasad and others
Allahabad High Court · (1942) 06 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 395
High Courts29 May 1942Allowed
Chedi Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0006
Penal Code, 1860 (IPC) — Section 417, 420, 511, 75
High Courts27 May 1942Disposed Of
Ram Naresh Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts15 May 1942
Babu Ram Vs Emperor
Allahabad High Court · (1942) 05 AHC CK 0002
Penal Code, 1860 (IPC) — Section 304A
High Courts07 May 1942Allowed
Ram Prasad Vs Lalit Kishore
Allahabad High Court · (1942) 05 AHC CK 0009
Easements Act, 1882 — Section 15
High Courts07 May 1942Dismissed
Mohammad Waheed Khan and others Vs Nabi Ahmad Khan and others
Allahabad High Court · (1942) 05 AHC CK 0005
Crown Grants Act, 1895 — Section 2, 3
High Courts07 May 1942Dismissed
Karan Sinqh and others Vs Lala Kunwar Sen and others
Allahabad High Court · (1942) 05 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 17, 21
High Courts05 May 1942Dismissed
Sri Maharaj Pauhari Opendra Das Mahant of Math Paikoli Vs Ram Kumar Das alias Rajkumar Tewari
Allahabad High Court · (1942) 05 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 May 1942Dismissed
Mt. Sunder Kuer Vs Shah Udey Ram and Others
Allahabad High Court · AIR 1944 All 42 : (1944) 14 AWR 8
High Courts29 Apr 1942
Mst. Chanda Begum Vs Maqsood Husain Khan alias Achhan Mian
Allahabad High Court · (1942) 04 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Apr 1942Dismissed
Jagdamba Pande Vs Ram Khelawan Upadhya and after His Death Mst. Sonkali and others
Allahabad High Court · (1942) 04 AHC CK 0011
Provincial Insolvency Act, 1920 — Section 64Transfer of Property Act, 1882 — Section 53
High Courts24 Apr 1942Dismissed
Ganesh Prasad Vs Hazari Lal and others
Allahabad High Court · (1942) 04 AHC CK 0015
High Courts23 Apr 1942Allowed
Bhatta Gordhan Lal Vs Shri Thakur Radha Kant Jugal Sarup Ji Maharaj through trustees and Others
Allahabad High Court · AIR 1943 All 109 : (1942) 12 AWR 389
High Courts22 Apr 1942Allowed
Bilas Singh and another Vs Emperor
Allahabad High Court · (1942) 04 AHC CK 0023
Criminal Procedure Code, 1898 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 1942Allowed
Swami Gayananand Vs Jagdjsh Chandra Bagchi and others
Allahabad High Court · (1942) 04 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Section 92