High Courts29 Sept 1942Allowed
B. Ugar Sen Jain and Another Vs L. Tirbhwan Narain and Another
Allahabad High Court · AIR 1943 All 82 : (1942) 12 AWR 386
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 3 of 9
High Courts25 Sept 1942Dismissed
Syed Sibte Rasul Vs M. Sibte Nabi and Others
Allahabad High Court · AIR 1943 All 74 : (1943) 13 AWR 197
High Courts21 Sept 1942Dismissed
Sahu Hari Kirti Saran Vs Mt. Bhagirathi Kunwar and Others
Allahabad High Court · AIR 1943 All 161 : (1943) 13 AWR 3
High Courts17 Sept 1942Dismissed
Raja Pande Vs Sheopujan Pande and others
Allahabad High Court · (1942) 09 AHC CK 0018
General Clauses Act, 1897 — Section 10Limitation Act, 1908 — Section 4Provincial Insolvency Act, 1920 — Section 6
High Courts15 Sept 1942Disposed Off
Seth Radhey Lal Vs Roop Ram
Allahabad High Court · (1942) 09 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Interpretation Act, 1889 — Section 38Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts08 Sept 1942Dismissed
Radhey Shyam and Another Vs Ram Dhan Lal and Another
Allahabad High Court · AIR 1943 All 68
High Courts07 Sept 1942Dismissed
Mt. Chhabia Vs Ram Charan
Allahabad High Court · AIR 1943 All 7 : (1942) 12 AWR 339
High Courts07 Sept 1942Dismissed
Panna Lal Vs Emperor through Mukat Behari Lal
Allahabad High Court · AIR 1943 All 14 : (1942) 12 AWR 327
High Courts07 Sept 1942Dismissed
Barkat and Another Vs Emperor
Allahabad High Court · AIR 1943 All 6 : (1942) 12 AWR 346
High Courts07 Sept 1942Allowed
Mst. Ketki Kunwar and another Vs L. Ram Saroop and another
Allahabad High Court · (1942) 09 AHC CK 0004
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(10)(a)Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts07 Sept 1942Allowed
Mohd. Abdul Razzaq Vs Parvati Devi
Allahabad High Court · (1942) 09 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Section 47Unite-Provinces Debt Redemption Act, 1940 — Section 8
High Courts07 Sept 1942
Chiranji Lal Vs Ram Swarup
Allahabad High Court · AIR 1943 All 9 : (1942) 12 AWR 336
High Courts04 Sept 1942Allowed
Mrs. L. Hilt Vs V. Hilt
Allahabad High Court · AIR 1943 All 8 : (1942) 12 AWR 335
High Courts01 Sept 1942Dismissed
Har Narain and Others Vs Emperor
Allahabad High Court · AIR 1943 All 20 : (1942) 12 AWR 325
High Courts01 Sept 1942Dismissed
Mathura Prasad Vs Emperor
Allahabad High Court · (1942) 09 AHC CK 0013
United Provinces Municipalities Act, 1916 — Section 211
High Courts01 Sept 1942Dismissed
Ramu alias Langar through Bhairon Vs Murli Das
Allahabad High Court · AIR 1943 All 19 : (1942) 12 AWR 325
High Courts01 Sept 1942Dismissed
Mewa Ram Vs Emperor through Municipal Board
Allahabad High Court · AIR 1943 All 13 : (1942) 12 AWR 337
High Courts01 Sept 1942Dismissed
Rup Kishan Agha Vs Secy. of State
Allahabad High Court · AIR 1943 All 56 : (1942) 12 AWR 363
High Courts01 Sept 1942
Kauleshar Ahir Vs Emperor
Allahabad High Court · AIR 1943 All 96 : (1942) 12 AWR 336
High Courts31 Aug 1942Dismissed
District Board Vs Sri Nawas
Allahabad High Court · AIR 1943 All 10 : (1942) 12 AWR 346