High Courts06 Nov 1942Disposed Of
Secretary of State and Another Vs Nawal Kishore
Allahabad High Court · AIR 1943 All 158 : (1943) 13 AWR 8
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 2 of 9
High Courts03 Nov 1942Dismissed
Mt. Ram Kali and Another Vs Administrator-General
Allahabad High Court · AIR 1943 All 356 : (1943) 13 AWR 266
High Courts02 Nov 1942Dismissed
Bibi Rehana Khatun Vs Iqtidar Uddin Hasan
Allahabad High Court · AIR 1943 All 184 : (1943) 13 AWR 37
High Courts28 Oct 1942Dismissed
Rup Narain Vs Tirbeni Sahai alias Mangoo Lal
Allahabad High Court · AIR 1943 All 172 : (1943) 13 AWR 15
High Courts27 Oct 1942Dismissed
Sri Thakur Bejai Ragho Niwasji Vs Tej Narain Lal
Allahabad High Court · AIR 1943 All 99 : (1942) 12 AWR 409
High Courts23 Oct 1942Dismissed
Zafar Husain Vs Manzoor Husain
Allahabad High Court · AIR 1943 All 209 : (1943) 13 AWR 21
High Courts23 Oct 1942Dismissed
Patroo Lal Vs Mt. Parbhawati Kuar and Others
Allahabad High Court · AIR 1943 All 214 : (1943) 13 AWR 2
High Courts23 Oct 1942Dismissed
Smt. Surjoo Bai Vs Municipal Board
Allahabad High Court · AIR 1943 All 112 : (1943) 13 AWR 10
High Courts22 Oct 1942Disposed Of
Dolly Edelwaize D''Silva Vs Mrs. Maelakin and Others
Allahabad High Court · AIR 1943 All 95 : (1943) 13 AWR 1
High Courts21 Oct 1942Dismissed
Narotam Das Vs Emperor
Allahabad High Court · AIR 1943 All 97 : (1942) 12 AWR 398
High Courts15 Oct 1942Disposed Of
Debi Prasad Vs Bhagwati Prasad and Another
Allahabad High Court · AIR 1943 All 63 : (1942) 12 AWR 382
High Courts15 Oct 1942Dismissed
Nasiruddin Vs Emperor
Allahabad High Court · AIR 1943 All 47 : (1942) 12 AWR 392
High Courts14 Oct 1942Dismissed
Kadher Mal Vs Kunwar Sheo Narain
Allahabad High Court · AIR 1943 All 90 : (1942) 12 AWR 403
High Courts08 Oct 1942Dismissed
Mt. Sobadra and Others Vs Shri Thakur Behari Ji Maharaj and Another
Allahabad High Court · AIR 1943 All 87 : (1942) 12 AWR 406
High Courts05 Oct 1942Allowed
Makhan Lal Vs Mangal and others
Allahabad High Court · (1942) 10 AHC CK 0017
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts02 Oct 1942Dismissed
Babu Ram Vs Mohd. Hasan Khan
Allahabad High Court · AIR 1943 All 241 : (1943) 13 AWR 14
High Courts02 Oct 1942Allowed
Roshan Lal Vs Babu Lal alias Babu Bam
Allahabad High Court · AIR 1943 All 84 : (1942) 12 AWR 394
High Courts01 Oct 1942Allowed
Kunai Singh Vs Lakshmi Prasad Singh and Another
Allahabad High Court · AIR 1943 All 111 : (1942) 12 AWR 397
High Courts01 Oct 1942Dismissed
Debi Das and Another Vs Mukat Behari Lal and Others
Allahabad High Court · AIR 1943 All 177 : (1943) 13 AWR 54
High Courts01 Oct 1942
Iqbal Ahmad and Others Vs Emperor
Allahabad High Court · AIR 1943 All 49 : (1942) 12 AWR 379