High Courts20 Jan 1942Allowed
Santa Singh Vs Ramdhari Singh and Another
Allahabad High Court · AIR 1945 All 5 : (1944) 14 AWR 285
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 9 of 9
High Courts19 Jan 1942Dismissed
GHULAM DIN and C0. Vs COMMISSIONER OF Income Tax U. P. and C. P.
Allahabad High Court · (1942) 12 AWR 66 : (1942) 10 ITR 89
High Courts17 Jan 1942Disposed Of
RADHEY LAL BALMUKAND IN RE.
Allahabad High Court · (1942) 10 ITR 131
High Courts08 Jan 1942Dismissed
Jai Narain Singh and others Vs Collector of Aligarh, Manager of the Estate of Kunwar Sri Niwas
Allahabad High Court · (1942) 01 AHC CK 0003
High Courts06 Jan 1942Disposed Of
Kanhaiya Lal Vs Emperor through Mohan Sarogi
Allahabad High Court · (1942) 01 AHC CK 0006