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Allahabad High Court judgments, 1942

167 judgments · page 7 of 9

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High Courts18 Mar 1942Dismissed

Gajpati Rikh Vs Mrs. May Ida Rikh and another

Allahabad High Court · (1942) 03 AHC CK 0004

Transfer of Property Act, 1882 — Section 14
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High Courts13 Mar 1942Dismissed

Mahant Basdevanand Gir Vs Shantanand alias Makhu Mahto

Allahabad High Court · (1942) 03 AHC CK 0003

Civil Procedure Code, 1908 (CPC) — Section 92Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts12 Mar 1942

Upper Jumna Valley Electricity Supply Company Ltd. Vs Notified Area Mowana

Allahabad High Court · (1942) 03 AHC CK 0007

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High Courts11 Mar 1942Dismissed

Bishambhar Nath and another Vs Radhe Shiam Seth and others

Allahabad High Court · (1942) 03 AHC CK 0002

Uttar Pradesh Debt Redemption Act, 1940 — Section 8
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High Courts07 Mar 1942Dismissed

Bhagwana and another Vs Gulab Kuer and others

Allahabad High Court · (1942) 03 AHC CK 0006

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
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High Courts26 Feb 1942Allowed

Bhagwati Saran Singh and others Vs Kumar Parmeshwari Nandan Singh and others

Allahabad High Court · (1942) 02 AHC CK 0008

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High Courts24 Feb 1942Dismissed

LALA GANESH PRASAD, IN RE.

Allahabad High Court · (1942) 12 AWR 168 : (1942) 10 ITR 286

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High Courts24 Feb 1942Disposed Of

PANDIT GAYA PRASAD TEWARI Vs COMMISSIONER OF Income Tax C. P and U. P.

Allahabad High Court · (1942) 12 AWR 179 : (1942) 10 ITR 308

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High Courts24 Feb 1942

Rev. J.C. Manry Vs Commissioner of Income Tax, Central and United Provinces

Allahabad High Court · (1942) 02 AHC CK 0009

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High Courts24 Feb 1942Allowed

Income Tax COMMISSIONER Vs REV J C MANRY.

Allahabad High Court · (1942) 12 AWR 194 : (1942) 10 ITR 205

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High Courts24 Feb 1942Allowed

Mst. Siddiqa Bagam Vs Abdul Jabbar Khan and others

Allahabad High Court · (1942) 02 AHC CK 0003

Trusts Act, 1882 — Section 12, 82
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High Courts18 Feb 1942Dismissed

Har Sarup after his death Bhagwati Sarup and others Vs Anand Sarup after his death B. Govind Sarup and others

Allahabad High Court · (1942) 02 AHC CK 0030

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High Courts18 Feb 1942Disposed Of

MOHANLAL Vs SHYAMLAL.

Allahabad High Court · (1942) 10 ITR 219

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High Courts18 Feb 1942Allowed

BISHESHWAR NATH AND CO IN RE.

Allahabad High Court · (1942) 10 ITR 103

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High Courts17 Feb 1942Dismissed

Sheikh Mohammad Hammad and Others Vs Tej Narain Lal Alias Tej Bahadur Lal and Another

Allahabad High Court · (1942) 02 AHC CK 0026

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High Courts17 Feb 1942Disposed Of

PEAREY LAL SHUKLA OF CAWNPORE IN RE.

Allahabad High Court · (1942) 12 AWR 113 : (1942) 10 ITR 239

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High Courts17 Feb 1942Dismissed

PANDIT PYARE LAL SHUKLA Vs COMMISSIONER OF Income Tax, U.P. [NO. 2].

Allahabad High Court · (1942) 10 ITR 416

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High Courts17 Feb 1942Dismissed

SYED MOHAMMAD ISA AND ANOTHER Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1942) 12 AWR 234 : (1942) 12 AWR 164 : (1942) 10 ITR 267

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High Courts16 Feb 1942Dismissed

L PITAMBER PRASAD IN RE.

Allahabad High Court · (1942) 10 ITR 370

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High Courts16 Feb 1942

L BISHAMBHAR NATH IN RE.

Allahabad High Court · (1942) 10 ITR 379

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