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Allahabad High Court judgments, 1942

167 judgments · page 8 of 9

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High Courts16 Feb 1942Dismissed

Ganga Sahai Vs Badrul Islam

Allahabad High Court · (1942) 02 AHC CK 0001

Contract Act, 1872 — Section 23Easements Act, 1882 — Section 60
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High Courts12 Feb 1942Allowed

Imtiazun-Nissa Vs Abdul Qasim alias Mohd. Jan and others

Allahabad High Court · (1942) 02 AHC CK 0015

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High Courts12 Feb 1942Dismissed

Kunwar Krishna Pratap Singh minor through Kunwar Bahadur Singh Vs Smt. Kunwar Rani Prembada Kunwar and others

Allahabad High Court · (1942) 02 AHC CK 0002

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High Courts11 Feb 1942Allowed

Mr. Brij Behari Gupta Official Receiver Vs Budh Sen and another

Allahabad High Court · (1942) 02 AHC CK 0017

Provincial Insolvency Act, 1920 — Section 28
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High Courts10 Feb 1942

KUNWAR BISHWANTH SINGH Vs COMMISSIONER OF Income Tax, C. P. AND U. P.

Allahabad High Court · (1942) 10 ITR 322

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High Courts10 Feb 1942

Kunwar Bishwanath Singh Diwan Nizamat, Benares State Agent to the Late Maharaja Bahadur of Benares Vs Commissioner of Income Tax

Allahabad High Court · (1942) 10 ITR 322

Government of India Act, 1935 — Section 311Income Tax Act, 1961 — Section 66(2)
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High Courts09 Feb 1942Dismissed

L HIRA LAL Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1942) 10 ITR 148

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High Courts06 Feb 1942Disposed Of

William Percy Bowman Vs Harriet Dorothy Bowman

Allahabad High Court · (1942) 02 AHC CK 0019

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High Courts06 Feb 1942Dismissed

Ram Lal Sahu Vs Dina Nath

Allahabad High Court · (1942) 02 AHC CK 0018

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High Courts05 Feb 1942Dismissed

Mohammad Sharif Vs Mst. Hajira Bibi and another

Allahabad High Court · (1942) 02 AHC CK 0029

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High Courts05 Feb 1942Dismissed

Bhaggo Bibi Vs Sri Iswar Radha Ramanji and Beharijl through Baldeo Narain and others

Allahabad High Court · (1942) 02 AHC CK 0016

Civil Procedure Code, 1908 (CPC) — Section 145, 47
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High Courts05 Feb 1942

THE HONBLE MR JUSTICE IQBAL AHMAD IN RE.

Allahabad High Court · (1942) 10 ITR 152

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High Courts05 Feb 1942

Income Tax Commissioner Vs Hon''ble Chief Justice Sir Iqbal Ahmad

Allahabad High Court · (1942) 02 AHC CK 0004

Income Tax Act, 1961 — Section 66(2)
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High Courts03 Feb 1942Dismissed

Ram Chandra Rai Vs Chandi Prasad Dubey and others

Allahabad High Court · (1942) 02 AHC CK 0014

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High Courts02 Feb 1942Dismissed

Ram Lal Vs Musammat Genda and others

Allahabad High Court · (1942) 02 AHC CK 0025

Transfer of Property Act, 1882 — Section 67, 68(a)
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High Courts30 Jan 1942Dismissed

Ram Lal Sahu and others Vs Dina Nath

Allahabad High Court · (1942) 01 AHC CK 0002

Letters Patent Act, 1865 — Section 10
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High Courts23 Jan 1942Allowed

Gyan Prakash Mital and another Vs Kishori Lal

Allahabad High Court · (1942) 01 AHC CK 0010

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High Courts23 Jan 1942

Ishwar Dayal alias Nand Lal minor through Musammat Sharbati Vs Amba Prasad and after his death Sib Charan Das and others

Allahabad High Court · (1942) 01 AHC CK 0009

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High Courts22 Jan 1942

Dular Koeri and others Vs Payag Koeri

Allahabad High Court · (1942) 01 AHC CK 0001

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High Courts20 Jan 1942Allowed

Shiam Lal and another Vs Bashir Khan and others

Allahabad High Court · (1942) 01 AHC CK 0012

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