High Courts27 Aug 1942Dismissed
Lalji and Others Vs Emperor
Allahabad High Court · AIR 1943 All 18 : (1942) 12 AWR 322
COURT ARCHIVE
Allahabad High Court judgments, 1942
167 judgments · page 4 of 9
High Courts25 Aug 1942Dismissed
Ram Dayal Misra Vs Mst. Jagdamba Debi and another
Allahabad High Court · (1942) 08 AHC CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts25 Aug 1942Allowed
Lachman Prasad Vs Emperor
Allahabad High Court · AIR 1943 All 23 : (1942) 12 AWR 326
High Courts25 Aug 1942Dismissed
Seth Kunj Behari Lal Vs Seth Braham Datta
Allahabad High Court · (1942) 08 AHC CK 0001
Penal Code, 1860 (IPC) — Section 405
High Courts24 Aug 1942Disposed Of
Muktanath Tewari and Another Vs Vidyashanker Dube and Others
Allahabad High Court · AIR 1943 All 67 : (1942) 12 AWR 378
High Courts21 Aug 1942Dismissed
Hardwar Singh and Another Vs Hari Parshad Rai
Allahabad High Court · AIR 1943 All 24 : (1942) 12 AWR 352
High Courts21 Aug 1942Dismissed
Sat Narain and another Vs Emperor
Allahabad High Court · (1942) 08 AHC CK 0007
Uttar Pradesh District Boards Act, 1922 — Section 174
High Courts20 Aug 1942Dismissed
Pt. Gobardhan Vs Pt. Prem Ballabh
Allahabad High Court · AIR 1943 All 21 : (1942) 12 AWR 350
High Courts18 Aug 1942Allowed
Mt. Tulsha Devi Vs Shah Chironju Lal and Others
Allahabad High Court · AIR 1943 All 1 : (1942) 12 AWR 337
High Courts17 Aug 1942
Radha Swami Sat Sang Sabha Vs Raj Narain
Allahabad High Court · AIR 1943 All 218 : (1943) 13 AWR 4
High Courts12 Aug 1942Allowed
Har Prasad and Others Vs Mohammad Usman Husain
Allahabad High Court · AIR 1943 All 2
High Courts12 Aug 1942Allowed
Rai Bahadur Sahu Har Prasad and others Vs Sheikh Mohammad Usman Husain
Allahabad High Court · (1942) 08 AHC CK 0006
Encumbered Estates Act, 1934 — Section 19Transfer of Property Act, 1882 — Section 53
High Courts11 Aug 1942Allowed
Mst. Prem Wati Vs Municipal Board Agra
Allahabad High Court · (1942) 08 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4United Provinces Municipalities Act, 1916 — Section 151, 152
High Courts07 Aug 1942Allowed
Bandoo and others Vs Emperor
Allahabad High Court · AIR 1943 All 15
Criminal Procedure Code, 1898 (CrPC) — Section 107(3)
High Courts06 Aug 1942Allowed
Ramain Rai Vs Emperor
Allahabad High Court · (1942) 08 AHC CK 0012
Penal Code, 1860 (IPC) — Section 353
High Courts03 Aug 1942Dismissed
Brij Jiwandas and others Vs Srimati Kawal Mani Bibi and another
Allahabad High Court · (1942) 08 AHC CK 0018
Agriculturists Relief Act — Section 2(2)
High Courts31 Jul 1942Dismissed
Bhanpal Singh Vs Siya Ram and others
Allahabad High Court · (1942) 07 AHC CK 0004
High Courts31 Jul 1942Dismissed
Jagannath Prasad Bhargava Vs Lala Nathimal and Others
Allahabad High Court · AIR 1943 All 17 : (1942) 12 AWR 305