High Courts09 Aug 1938
An Singh Vs Bhagat Singh and Others
Allahabad High Court · AIR 1938 All 568
Evidence Act, 1872 — Section 43
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 9 of 15
High Courts08 Aug 1938Disposed Of
Kishan Lal Matrumal Vs B.B. and C.I. Railway Company and Others
Allahabad High Court · AIR 1938 All 561
Contract Act, 1872 — Section 161
High Courts05 Aug 1938Allowed
Secretary of State Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1939 All 34
High Courts05 Aug 1938
Puran Chand and Another Vs Abdullah and Another
Allahabad High Court · AIR 1938 All 606
Government of India Act, 1919 — Section 108Limitation Act, 1963 — Section 4
High Courts04 Aug 1938Dismissed
Thakur Bhagwan Singh Vs Imrat Singh and Others
Allahabad High Court · (1938) 08 AHC CK 0006
High Courts04 Aug 1938
Kanhaiya Lal Vs Banke Behari and Others
Allahabad High Court · AIR 1938 All 542
High Courts03 Aug 1938
Major Anthony Ulysses John and Others Vs Seth Suraj Bhan and Others
Allahabad High Court · AIR 1938 All 609
Companies Act, 1956 — Section 129
High Courts02 Aug 1938
Brij Behari Lal Vs Udai Nath Shah and Another
Allahabad High Court · AIR 1938 All 586
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 4
High Courts01 Aug 1938
Babu Ram Vs Gopal Sahai
Allahabad High Court · AIR 1938 All 539
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1908 — Article 181
High Courts30 Jul 1938
Rama Kant Malaviya and Another Vs Satya Narain Malaviya
Allahabad High Court · AIR 1938 All 552
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1963 — Section 15
High Courts29 Jul 1938Allowed
Badrul Zaman and Another Vs Firm Haji Faiz Ullah Abdullah
Allahabad High Court · AIR 1938 All 635
Specific Relief Act, 1877 — Section 9
High Courts29 Jul 1938
Ram Narain Vs Municipal Board
Allahabad High Court · AIR 1938 All 540
Uttar Pradesh Municipalities Act, 1916 — Section 326(1), 328(1)
High Courts29 Jul 1938
Firm Haji Faizullah Ebad Ullah Vs Badruzzaman and Others
Allahabad High Court · AIR 1938 All 587
Easements Act, 1882 — Section 15
High Courts28 Jul 1938
Chimman Lal and Others Vs Syed Zahur Uddin
Allahabad High Court · AIR 1938 All 548
High Courts27 Jul 1938Dismissed
Agrenath Misir Vs Ram Ratan Pandey and Another
Allahabad High Court · AIR 1938 All 544
Transfer of Property Act, 1882 — Section 130, 6(e)
High Courts26 Jul 1938Allowed
Mt. Guda Kueri and Another Vs Adnath Pande and Others
Allahabad High Court · AIR 1938 All 546
High Courts25 Jul 1938Dismissed
Babu Govind Das and Another Vs Mt. Indrawati and Others
Allahabad High Court · AIR 1938 All 557
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1938Dismissed
Munnoo Lal Vs P.K. Banerji, Official Receiver
Allahabad High Court · AIR 1938 All 555
Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1920 — Section 53
High Courts19 Jul 1938Allowed
W.K. Wesley Vs Emperor
Allahabad High Court · AIR 1938 All 571
Criminal Procedure Code, 1898 (CrPC) — Section 162Motor Vehicles Act, 1988 — Section 16Penal Code, 1860 (IPC) — Section 337
High Courts18 Jul 1938
Shyamapado Deb Vs Sunder Das
Allahabad High Court · AIR 1938 All 536
Criminal Procedure Code, 1898 (CrPC) — Section 350(2)Penal Code, 1860 (IPC) — Section 406