COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 7 of 15
Official Liquidators Vs Jugal Kishore and Others
Allahabad High Court · AIR 1939 All 1
Jagan Nath Brijraj Oil Mill Cawnpore Vs Soembar
Allahabad High Court · AIR 1939 All 29
Khwaja Mohd. Abdul Latif Vs Moulvi Ahmad Abdul Halim
Allahabad High Court · AIR 1938 All 632
KANWALNEN HAMIR SINGH Vs COMMISSIONER OF Income Tax, AJMER-MERWARA.
Allahabad High Court · (1938) 6 ITR 675
In Re: Kamal Nain Hamir Singh through Seth Gadh Mal Lodha
Allahabad High Court · (1938) 09 AHC CK 0034
Munni Singh Vs Collector of Benares and Another
Allahabad High Court · AIR 1939 All 28
Mohammad Tahar and Another Vs Mt. Intizar Fatima
Allahabad High Court · AIR 1939 All 25
Gurcharan Prasad and Others Vs Ali Sajjad
Allahabad High Court · AIR 1939 All 19
Bulaqi Dass Vs Pt. Gulab Chand
Allahabad High Court · AIR 1939 All 23
Badri Prasad Vs Ram Narain Singh
Allahabad High Court · AIR 1939 All 157
Damodar Das Vs Secretary of State
Allahabad High Court · AIR 1939 All 106
Alliance Bank of Simla Ltd. Vs F.B. Powel
Allahabad High Court · AIR 1938 All 651
Manni Lal Vs Gauri Shanker and Others
Allahabad High Court · AIR 1938 All 655
Rajeshwar Dube Vs Ram Sanmukh Misir and Others
Allahabad High Court · (1938) 09 AHC CK 0017
Ragghi and Others Vs Nathu Lal and Another
Allahabad High Court · AIR 1938 All 638
Mangal Chand Vs Mt. Dulari Bibi
Allahabad High Court · AIR 1938 All 654
Abdul Waheed Khan and Another Vs Ram Bux and Others
Allahabad High Court · AIR 1939 All 49
Kundan and Others Vs Jawahar Singh
Allahabad High Court · AIR 1938 All 617
Mt. Chunni and Another Vs Emperor
Allahabad High Court · AIR 1938 All 653