High Courts11 Jan 1938
Daroga Gobind Rao and Another Vs Mohar Gobind Rao and Others
Allahabad High Court · AIR 1938 All 481
Court Fees Act, 1870 — Section 7Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 15 of 15
High Courts10 Jan 1938Dismissed
Gopal Das Vs Jagannath Prasad and Another
Allahabad High Court · (1938) 01 AHC CK 0019
High Courts06 Jan 1938Allowed
Pran Singh Vs Mangal Singh and Another
Allahabad High Court · AIR 1938 All 208
Agra Pre-emption Act, 1922 — Section 12
High Courts06 Jan 1938Allowed
Mt. Komal Vs Gur Charan Prasad and Others
Allahabad High Court · (1938) 01 AHC CK 0009
High Courts05 Jan 1938
L. Shanker Lal and Another Vs Rana Lal Singh and Another
Allahabad High Court · (1938) 01 AHC CK 0005
High Courts04 Jan 1938Allowed
KEDAR NARAIN SINGH Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1938) 6 ITR 157
Income Tax Act, 1961 — Section 66(2)
High Courts03 Jan 1938
Pheku Ram Mali Vs Ganga Prasad and Another
Allahabad High Court · AIR 1938 All 206