High Courts08 Mar 1938Dismissed
Din Dayal Vs Sheo Prasad and Others
Allahabad High Court · AIR 1938 All 382
Transfer of Property Act, 1882 — Section 118
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 13 of 15
High Courts04 Mar 1938Dismissed
Jai Narain Lal Tandon and Others Vs Lala Bechoo Lal and Another
Allahabad High Court · AIR 1938 All 369
Contract Act, 1872 — Section 196Guardians and Wards Act, 1890 — Section 29
High Courts02 Mar 1938Dismissed
Haji Mohammad Saleh Khan Vs Bibi Nur Fatma Begam and Another
Allahabad High Court · AIR 1938 All 391
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts02 Mar 1938Dismissed
Emperor Vs Jagannath Prasad Swadhin
Allahabad High Court · AIR 1938 All 358
Penal Code, 1860 (IPC) — Section 499, 500
High Courts01 Mar 1938
Abdul Rashid and Others Vs B. Braham Saran
Allahabad High Court · AIR 1938 All 293
Easements Act, 1882 — Section 4
High Courts25 Feb 1938Dismissed
Achuta Nand and Another Vs Mahabir Prasad
Allahabad High Court · AIR 1938 All 356
Civil Procedure Code, 1908 (CPC) — Section 135(2)
High Courts24 Feb 1938Disposed Of
Bachcha Lal Vs Lachman and Another
Allahabad High Court · AIR 1938 All 388
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts24 Feb 1938Dismissed
L. Kallu Mal and Others Vs Mt. Barfo
Allahabad High Court · AIR 1938 All 362
High Courts24 Feb 1938Disposed Of
Narain Das and Others Vs Firm Ghasi Ram Gojar Mal and Others
Allahabad High Court · AIR 1938 All 353
Evidence Act, 1872 — Section 34
High Courts23 Feb 1938Allowed
Karan Singh and Another Vs Budh Sen and Others
Allahabad High Court · AIR 1938 All 342
Easements Act, 1882 — Section 60
High Courts22 Feb 1938
Sheikh Ibrar Ahmad and Another Vs Mt. Kamni Begam
Allahabad High Court · AIR 1938 All 451
Limitation Act, 1963 — Article 91
High Courts21 Feb 1938Dismissed
Bhagwati Singh Vs L. Kashi Narain
Allahabad High Court · AIR 1938 All 290
Bundelkhand Land Alienation Act, 1903 — Section 16Civil Procedure Code, 1908 (CPC) — Section 51
High Courts21 Feb 1938Dismissed
Jagannath Vs Angad and Others
Allahabad High Court · AIR 1938 All 363
Easements Act, 1882 — Section 7
High Courts18 Feb 1938Allowed
Girdhar Lal and Another Vs Alay Hasan Musanna
Allahabad High Court · (1938) 02 AHC CK 0012
High Courts18 Feb 1938
Brij Behari Lal Vs Phunni Lal and Another
Allahabad High Court · AIR 1938 All 377
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts17 Feb 1938
Tilak Ram and Others Vs Surat Singh and Others
Allahabad High Court · AIR 1938 All 297
Contract Act, 1872 — Section 125Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts14 Feb 1938Dismissed
Gobind Behari and Others Vs Shujaat-Mand Khan and Others
Allahabad High Court · AIR 1938 All 364
Civil Procedure Code, 1908 (CPC) — Section 144Evidence Act, 1872 — Section 92
High Courts14 Feb 1938Dismissed
Thakur Kishun Chand Singh Vs Munshi Makund Sarup and Others
Allahabad High Court · AIR 1938 All 308
Encumbered Estates Act, 1934 — Section 4
High Courts14 Feb 1938Dismissed
In Re: Ganeshi Lal and Sons, Jewellers
Allahabad High Court · AIR 1938 All 367
Income Tax Act, 1961 — Section 66(3)
High Courts14 Feb 1938
GANESHI LAL AND SONS, JEWELLERS, AGRA Vs COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1938) 6 ITR 390
Income Tax Act, 1961 — Section 66(3)