High Courts04 May 1938
Lal Singh Nayal Vs Jiwanand and Another
Allahabad High Court · (1938) 05 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 11 of 15
High Courts04 May 1938
Sheo Prasad Bansal Vs Kulsharastra Sabha and Others
Allahabad High Court · AIR 1938 All 527
High Courts03 May 1938Dismissed
Narhari Shastri and Others Vs Pt. Basudeo Namburi
Allahabad High Court · AIR 1938 All 523
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts02 May 1938Dismissed
Kanhya Lal Vs Maheshwar Narain and Others
Allahabad High Court · AIR 1938 All 479
Encumbered Estates Act, 1934 — Section 46, 7
High Courts29 Apr 1938Allowed
Hakim Kanhaiya Prasad Vs Mt. Hamidan and Others
Allahabad High Court · AIR 1938 All 418
Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 68
High Courts29 Apr 1938
Har Prasad Vs Sewa and Others
Allahabad High Court · AIR 1938 All 461
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5
High Courts29 Apr 1938
Bishan Singh Gaur Vs I.P.R. Sherred and Another
Allahabad High Court · AIR 1938 All 529
High Courts26 Apr 1938Allowed
Qaim Husain Vs L. Pirbhu Lal and Another
Allahabad High Court · AIR 1938 All 508
High Courts26 Apr 1938Allowed
Makhan Lal Kela and Another Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1938 All 471
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts26 Apr 1938
Kalyan Singh Vs Ajudhya Prasad
Allahabad High Court · AIR 1938 All 502
Agriculturists Relief Act — Section 6Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Apr 1938Disposed Off
Major A.U. John Vs Commissioner of Income Tax
Allahabad High Court · AIR 1938 All 464
Income Tax Act, 1922 — Section 66(2)
High Courts25 Apr 1938
MAJOR A. U. JOHN, IN RE.
Allahabad High Court · (1938) 6 ITR 434
Income Tax Act, 1922 — Section 66(2)
High Courts25 Apr 1938
Allahabad Bank Ltd. Vs Benaras Bank Ltd. and Others
Allahabad High Court · AIR 1938 All 473
Transfer of Property Act, 1882 — Section 79, 96
High Courts23 Apr 1938Allowed
Jagdeo Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1938 All 519
Evidence Act, 1872 — Section 92
High Courts21 Apr 1938Dismissed
Ch. Pahlad Singh Vs Niadar Singh and Another
Allahabad High Court · AIR 1938 All 467
High Courts20 Apr 1938Allowed
Shah Chaturbhuj Vs Shah Mauji Ram
Allahabad High Court · AIR 1938 All 456
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 5(1)
High Courts20 Apr 1938Dismissed
Gauri Shankar Vs Shyam Sunder Lal and Others
Allahabad High Court · AIR 1938 All 466
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Apr 1938Dismissed
Brij Mohan Vs Kishun Lal and Others
Allahabad High Court · AIR 1938 All 443
Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1938Dismissed
Beni Prasad Vs Om Prakash and Another
Allahabad High Court · AIR 1938 All 497
Civil Procedure Code, 1908 (CPC) — Section 148, 149
High Courts11 Apr 1938Allowed
Colonel Chandra Jang Singh Thapa Vs Sita Ram Lal and Others
Allahabad High Court · AIR 1938 All 469