High Courts11 Apr 1938
Ragho Sewak Rai Vs Bhola Singh and Others
Allahabad High Court · AIR 1938 All 450
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 12 of 15
High Courts06 Apr 1938Dismissed
Yusuf Mian Vs Emperor
Allahabad High Court · AIR 1938 All 440
Penal Code, 1860 (IPC) — Section 105, 215
High Courts05 Apr 1938Dismissed
Ch. Tara Singh Vs Emperor
Allahabad High Court · AIR 1938 All 449
Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 424
High Courts04 Apr 1938Dismissed
Ram Babu and Others Vs Chaudhari Sanwal Das and Others
Allahabad High Court · AIR 1938 All 412
Civil Procedure Code, 1908 (CPC) — Section 151, 41
High Courts04 Apr 1938Allowed
Daulat Singh Vs Prem Singh and Others
Allahabad High Court · AIR 1938 All 447
High Courts01 Apr 1938Dismissed
Hakim Enayat Ullah Vs Khalil Ullah Khan and Another
Allahabad High Court · AIR 1938 All 432
Encumbered Estates Act, 1934 — Section 4, 7(3)
High Courts31 Mar 1938Disposed Of
Angad and Others Vs Madho Ram and Others
Allahabad High Court · AIR 1938 All 416
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts30 Mar 1938Dismissed
Souti Raghubar Dayal Vs Seth Amba Prasad and Others
Allahabad High Court · AIR 1938 All 390
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts30 Mar 1938Disposed Of
Suraj Patish Nandan Lal Vs Mt. Atul Bibi and Others
Allahabad High Court · AIR 1938 All 429
Transfer of Property Act, 1882 — Section 107, 108
High Courts29 Mar 1938Dismissed
Raghubir Singh Vs Secretary of State
Allahabad High Court · AIR 1938 All 445
High Courts25 Mar 1938
Chaudhari Sheo Baran Singh Vs Ranbir Prasad
Allahabad High Court · AIR 1938 All 477
Agriculturists Relief Act — Section 30Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 19
High Courts24 Mar 1938
Datta Mal and Others Vs Lala Amar Nath and Others
Allahabad High Court · AIR 1938 All 414
High Courts22 Mar 1938Disposed Of
Darbar Patiala Vs Firm Narain Das Gulab Singh
Allahabad High Court · AIR 1938 All 434
Civil Procedure Code, 1908 (CPC) — Section 151Encumbered Estates Act, 1934 — Section 45
High Courts22 Mar 1938Dismissed
Mahadeo Singh Vs Mian Din and Others
Allahabad High Court · AIR 1938 All 431
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 122
High Courts22 Mar 1938Dismissed
Hira Lal Vs Emperor
Allahabad High Court · AIR 1938 All 395
Criminal Procedure Code, 1898 (CrPC) — Section 537United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts22 Mar 1938
Chaudhari Bed Ram Singh Vs Inderjit Singh and Others
Allahabad High Court · AIR 1938 All 437
Contract Act, 1872 — Section 23, 60
High Courts09 Mar 1938Disposed Of
SIR SUNDAR SINGH MAJITHIA, IN RE.
Allahabad High Court · (1938) 6 ITR 336
Income Tax Act, 1961 — Section 66(2)
High Courts09 Mar 1938Allowed
Sundar Singh Majithia Vs Commissioner of Income Tax
Allahabad High Court · AIR 1938 All 452
Income Tax Act, 1961 — Section 66(2)Transfer of Property Act, 1882 — Section 123
High Courts08 Mar 1938Dismissed
Dular Pandey and Another Vs Nanda Budhai and Another
Allahabad High Court · AIR 1938 All 396
Agra Tenancy Act, 1926 — Section 25(2)Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts08 Mar 1938Allowed
L. Pirbhu Dayal Vs The Jwala Bank
Allahabad High Court · AIR 1938 All 374