High Courts18 Jul 1938
Pancham Ram Vs Emperor
Allahabad High Court · AIR 1938 All 538
United Provinces Prevention of Adulteration Act, 1912 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 10 of 15
High Courts12 Jul 1938
Mohammad Yakub Vs Emperor
Allahabad High Court · AIR 1938 All 534
Criminal Procedure Code, 1898 (CrPC) — Section 496Penal Code, 1860 (IPC) — Section 149
High Courts13 Jun 1938
Balku Vs Emperor
Allahabad High Court · AIR 1938 All 532
Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Jun 1938
Lal Singh Vs Emperor
Allahabad High Court · AIR 1938 All 625
Penal Code, 1860 (IPC) — Section 396
High Courts25 May 1938Allowed
Suraj Narain Chaube Vs Emperor
Allahabad High Court · AIR 1938 All 513
Penal Code, 1860 (IPC) — Section 169
High Courts19 May 1938
Shiromani Sugar Mills Ltd. Vs Seth Sugni Chand Hashmat Rai and Co.
Allahabad High Court · AIR 1938 All 522
Civil Procedure Code, 1908 (CPC) — Section 111Court Fees Act, 1870 — Section 6
High Courts12 May 1938Allowed
Ram Gopal Vs Lachhman Das and Others
Allahabad High Court · AIR 1938 All 423
Transfer of Property Act, 1882 — Section 83
High Courts12 May 1938Dismissed
Hem Raj Vs Khem Chand and Others
Allahabad High Court · AIR 1938 All 601
Civil Procedure Code, 1908 (CPC) — Section 47Penal Code, 1860 (IPC) — Section 471
High Courts11 May 1938
Municipal Board Vs Pt. Hoti Lal
Allahabad High Court · AIR 1938 All 520
Uttar Pradesh Municipalities Act, 1916 — Section 55(b)
High Courts10 May 1938Disposed Of
Kishan Lal Vs Muhammad Ishaq and Others
Allahabad High Court · AIR 1938 All 426
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 May 1938Dismissed
Emperor Vs Beni
Allahabad High Court · AIR 1938 All 386
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts09 May 1938
Kashi Kahar Vs B. Asharfi Singh
Allahabad High Court · AIR 1938 All 511
Agra Tenancy Act, 1926 — Section 230
High Courts06 May 1938Disposed Off
LALA TRIBENI RAM, IN RE.
Allahabad High Court · (1938) 6 ITR 510
Income Tax Act, 1961 — Section 66(2)
High Courts06 May 1938Dismissed
Mt. Alimunnisa Bibi Vs Mohammad Abdur Rahman and Others
Allahabad High Court · AIR 1938 All 485
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 May 1938Dismissed
Gopi Nath Vs Srimati Chameli and Another
Allahabad High Court · AIR 1938 All 504
Limitation Act, 1877 — Section 85(II)
High Courts05 May 1938Disposed Of
Baij Nath Sahai Vs Man Singh and Another
Allahabad High Court · AIR 1938 All 515
Agra Tenancy Act, 1926 — Section 227
High Courts05 May 1938Allowed
GANESHILAL BHATTAWALA, IN RE.
Allahabad High Court · (1938) 6 ITR 489
Income Tax Act, 1961 — Section 66(2)
High Courts05 May 1938
Mt. Kamni Begam and Another Vs Emperor
Allahabad High Court · AIR 1938 All 517
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 193
High Courts05 May 1938
JUGAL KISHORE MUKAT LAL, IN RE.
Allahabad High Court · (1938) 6 ITR 494
Income Tax Act, 1961 — Section 66(2)
High Courts04 May 1938
Haji Sheikh Wahid-Uddin Vs B. Makhan Lal and Another
Allahabad High Court · AIR 1938 All 564
Transfer of Property Act, 1882 — Section 58Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33(2)