COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 8 of 15
High Courts01 Sept 1938Dismissed
Sheo Nandan Singh Vs Suraj Prasad Singh and Others
Allahabad High Court · AIR 1939 All 22
High Courts01 Sept 1938
Syed Tayyab Hasan Vs Syed Saghir Hasan and Others
Allahabad High Court · AIR 1939 All 52
High Courts30 Aug 1938Disposed Of
Rajendra Kishore Sahi Vs Nand Prasad
Allahabad High Court · AIR 1938 All 641
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts30 Aug 1938Allowed
Mt. Janki Bai Vs Durga Prasad
Allahabad High Court · AIR 1938 All 640
Succession Act, 1925 — Section 383
High Courts29 Aug 1938Dismissed
Lala and Others Vs Emperor
Allahabad High Court · AIR 1938 All 637
Penal Code, 1860 (IPC) — Section 379
High Courts29 Aug 1938
Mt. Kundan Begam Vs Mt. Aisha Begam
Allahabad High Court · (1938) 08 AHC CK 0011
High Courts26 Aug 1938
Lakshmi Iron and Steel Manufacturing Co. Ltd. Vs Firm Radhey Lal-Manni Lal
Allahabad High Court · AIR 1938 All 639
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1938Dismissed
Babu Parshottam Das Vs Official Liquidator, Gorakhpur Electric Supply Co. Ltd.
Allahabad High Court · AIR 1938 All 613
Companies Act, 1956 — Section 186(2)
High Courts25 Aug 1938Allowed
Sheo Charan Lal Vs Umrao Begam
Allahabad High Court · AIR 1938 All 611
Agriculturists Relief Act — Section 12
High Courts24 Aug 1938Disposed Of
Kalika Pande Vs Ram Autar Pande and Another
Allahabad High Court · AIR 1938 All 621
High Courts23 Aug 1938
Amar Nath Vs Firm Chotelal Durgaprasad and Another
Allahabad High Court · AIR 1938 All 593
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Aug 1938Allowed
Lala Shiam Lal Vs Nawal Kishore and Another
Allahabad High Court · AIR 1938 All 631
High Courts22 Aug 1938
Ram Lal Misir Vs Jagdish Tiwari
Allahabad High Court · AIR 1938 All 591
Transfer of Property Act, 1882 — Section 41
High Courts19 Aug 1938Disposed Of
Maheshwari Brothers Vs Official Liquidators, Indra Sugar Works Ltd.
Allahabad High Court · AIR 1938 All 574
Companies Act, 1913 — Section 109Companies Act, 1956 — Section 183
High Courts19 Aug 1938Dismissed
Badal and Others Vs Ram Bharosa and Others
Allahabad High Court · AIR 1938 All 649
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 1938Dismissed
Shri Gopal Chandra and Another Vs Narain Das and Others
Allahabad High Court · AIR 1938 All 623
Companies Act, 1956 — Section 218
High Courts15 Aug 1938Allowed
Fateh Singh and Others Vs Raghubir Sahai and Others
Allahabad High Court · AIR 1938 All 577
Transfer of Property Act, 1882 — Section 58
High Courts12 Aug 1938Dismissed
Firm Ratanji Bhagwanji and Co. Vs Prem Shanker
Allahabad High Court · AIR 1938 All 619
Stamp Act, 1899 — Section 36