High Courts20 Oct 1938Disposed Of
Haji Ishtiaq Ahmad and Others Vs Abdul Samad
Allahabad High Court · (1938) 10 AHC CK 0012
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 5 of 15
High Courts20 Oct 1938Dismissed
Firm Chand Mal Rup Chand Vs L. Gurdial Prasad and Another
Allahabad High Court · AIR 1939 All 159
High Courts20 Oct 1938Dismissed
M. Mahammad Abdul Rahman Vs L. Baldeo Sahai and Others
Allahabad High Court · AIR 1939 All 86
High Courts20 Oct 1938Dismissed
Abdul Rahman Mohammad Isa Vs Salamat Ullah Abdul Alim
Allahabad High Court · AIR 1939 All 163
High Courts19 Oct 1938Disposed Of
Maula Bux and Others Vs Munna Lal and Others
Allahabad High Court · AIR 1939 All 205 : (1939) 9 AWR 168
Stamp Act, 1899 — Section 61(1)
High Courts19 Oct 1938Allowed
Jagdish Rai and Another Vs Suraj Kumar Singh and Others
Allahabad High Court · AIR 1939 All 113
High Courts19 Oct 1938Dismissed
Mahange Lal Vs Firm Suraj Prasad Chandu Lal
Allahabad High Court · AIR 1939 All 114
High Courts18 Oct 1938Dismissed
Md. Karimul Rahman Khan and Another Vs Saraswati Sugar Syndicate and Others
Allahabad High Court · (1938) 10 AHC CK 0016
High Courts18 Oct 1938Dismissed
Ram Narain Vs Ram Narain and Others
Allahabad High Court · AIR 1939 All 110
High Courts18 Oct 1938Dismissed
Bachu Lal Vs Ram Din and Another
Allahabad High Court · AIR 1939 All 117
High Courts13 Oct 1938Dismissed
Lachmi Narain and Others Vs Har Swarup and Others
Allahabad High Court · AIR 1939 All 170
High Courts12 Oct 1938Allowed
Shiva Prasad Gupta Vs Gokul Chand and Others
Allahabad High Court · AIR 1939 All 97
High Courts10 Oct 1938Dismissed
Gangi Sah Vs Harlal Sah and Others
Allahabad High Court · AIR 1939 All 137
High Courts10 Oct 1938Allowed
Sheo Bandhan Pande Vs Kishan Prasad Pande and Others
Allahabad High Court · AIR 1939 All 45
High Courts07 Oct 1938Dismissed
Lala Lallu Mal and Others Vs Mt. Aziz Fatima and Another
Allahabad High Court · AIR 1939 All 90
High Courts29 Sept 1938Allowed
Babu Lal Vs Ram Prasad and Others
Allahabad High Court · AIR 1939 All 37
High Courts29 Sept 1938Dismissed
Swadeshi Bima Co. Ltd. Vs Shiv Narain Katiyar and Another
Allahabad High Court · AIR 1939 All 74