High Courts16 Nov 1938Dismissed
B. Mahinder Das Vs P. Mohan Lal and Another
Allahabad High Court · AIR 1939 All 187(1) : (1939) 9 AWR 40
COURT ARCHIVE
Allahabad High Court judgments, 1938
287 judgments · page 4 of 15
High Courts15 Nov 1938Allowed
Faiyaz Husain and Others Vs Municipal Board and Others
Allahabad High Court · (1938) 11 AHC CK 0031
High Courts14 Nov 1938Dismissed
Benarsi Das Vs Municipal Board and Another
Allahabad High Court · (1938) 11 AHC CK 0029
High Courts14 Nov 1938Dismissed
B. Ram Chander Vs Firm Seth Kishan Lal Babu Lal
Allahabad High Court · AIR 1939 All 179 : (1939) 9 AWR 6
High Courts14 Nov 1938
Umrai Ali Khan and Others Vs Intizami Begam and Others
Allahabad High Court · AIR 1939 All 176 : (1939) 9 AWR 7
High Courts10 Nov 1938Allowed
Ziaul Rahman and Others Vs Mt. Ganga Dei and Others
Allahabad High Court · AIR 1939 All 323 : (1939) 9 AWR 12
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30
High Courts09 Nov 1938Dismissed
Abdul Majeed and Others Vs Emperor
Allahabad High Court · AIR 1939 All 182
High Courts09 Nov 1938
Rameshwar Prasad and Another Vs Gaya Prasad and Another
Allahabad High Court · AIR 1939 All 154
High Courts04 Nov 1938
Har Narain Singh and Another Vs Nand Ram Singh and Others
Allahabad High Court · AIR 1939 All 197 : (1939) 9 AWR 27
High Courts04 Nov 1938
Lala Babu Ram and Another Vs B. Nityanand Mathur
Allahabad High Court · AIR 1939 All 168
Legal Practitioners Act, 1879 — Section 13
High Courts03 Nov 1938Dismissed
Sri Thakurji Maharaj and Another Vs Sujan Singh and Others
Allahabad High Court · AIR 1939 All 158
High Courts02 Nov 1938Allowed
Rang Lal Vs Gajraj Singh and Another
Allahabad High Court · AIR 1939 All 202 : (1939) 9 AWR 9 : (1939) 9 AWR 11
High Courts02 Nov 1938Dismissed
Lala Asa Ram and Another Vs Lala Ram Chander
Allahabad High Court · AIR 1939 All 161
High Courts01 Nov 1938Dismissed
Ishri Prasad Kishun Tewari Vs Chandrabhan Prasad Kishun Tiwari
Allahabad High Court · AIR 1939 All 177 : (1939) 9 AWR 23
High Courts01 Nov 1938Disposed Of
Iqan Husain and Another Vs Sahu Babu Ram
Allahabad High Court · AIR 1939 All 88
High Courts01 Nov 1938
Anjuman Islamia of Bareilly Vs Radhey Lal
Allahabad High Court · AIR 1939 All 194 : (1939) 9 AWR 141
Transfer of Property Act, 1882 — Section 55(2)
High Courts01 Nov 1938
Lakhmi Chand and Others Vs Bibi Kalsumannisa
Allahabad High Court · AIR 1939 All 82 : (1939) 9 AWR 93
High Courts27 Oct 1938Dismissed
Piarey Lal and Others Vs Dina Nath and Others
Allahabad High Court · AIR 1939 All 190 : (1939) 9 AWR 33
High Courts21 Oct 1938Dismissed
Mt. Hazari and Others Vs Emperor
Allahabad High Court · AIR 1939 All 124 : (1939) 9 AWR 64