COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 6 of 29
Philip Spratt and Another Vs Emperor
Allahabad High Court · AIR 1934 All 207
Tula Ram Vs Tikam Singh and Others
Allahabad High Court · AIR 1934 All 315
Abbas Khan and Another Vs Muhammad Ali
Allahabad High Court · (1933) 11 AHC CK 0070
Dasrath Rai and Others Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0049
(Firm) Har Prasad Kailash Chand Vs L. Kedarnath and Others
Allahabad High Court · AIR 1935 All 350 : 147 Ind. Cas. 334
Kanchan Vs Emperor
Allahabad High Court · AIR 1934 All 651
Secy. of State Vs Shiva Datt and Another
Allahabad High Court · AIR 1934 All 438 : 147 Ind. Cas. 751
Fazal Husain Vs Muhammad Kazim and Others
Allahabad High Court · (1933) 11 AHC CK 0071
Gauri Shankar and Others Vs B. Kashi Nath and Another
Allahabad High Court · AIR 1934 All 367
B. Kashi Nath and Another Vs Gauri Shankar and Others
Allahabad High Court · 148 Ind. Cas. 290
Mohammad Mustafa Ali Khan Vs District Board and Another
Allahabad High Court · (1933) 11 AHC CK 0056
Man Singh and Another Vs Sanghi Dal Chand
Allahabad High Court · AIR 1934 All 163 : 147 Ind. Cas. 1186
B. Sanwal Das Vs Sita Ram and Another
Allahabad High Court · AIR 1934 All 128
Rani Amrit Kunwar and Others Vs His Highness Maharaja Gur Charan Singh of Nabha
Allahabad High Court · (1933) 11 AHC CK 0076
Hari Chand Vs Inder Sen and Another
Allahabad High Court · (1933) 11 AHC CK 0044
Gerald Thomas Cockman Vs Mrs. Olga Myrtle Cockman and Another
Allahabad High Court · AIR 1934 All 618 : 150 Ind. Cas. 445