High Courts04 Dec 1933Dismissed
Rajdeo Singh Vs Jagdeo Singh
Allahabad High Court · AIR 1934 All 323
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 4 of 29
High Courts04 Dec 1933
Sital Prasad Vs M. Md. Murauwat Yar Khan and Others
Allahabad High Court · AIR 1934 All 972
Transfer of Property Act, 1882 — Section 52
High Courts01 Dec 1933Dismissed
Ram Bharose Vs Bishnath Prasad
Allahabad High Court · (1933) 12 AHC CK 0052
High Courts01 Dec 1933Allowed
S., an Advocate Vs Judges of High Court of Judicature, Allahabad
Allahabad High Court · AIR 1934 All 898
Civil Procedure Code, 1908 (CPC) — Section 109Evidence Act, 1872 — Section 132
High Courts01 Dec 1933Allowed
Shiva Narain Jafa Vs The Hon''ble Judges of the High Court of Judicature
Allahabad High Court · (1933) 12 AHC CK 0007
High Courts30 Nov 1933Dismissed
Firm Ghanshyam Das Hanuman Prasad Vs B. Jainarain Verman and Others
Allahabad High Court · AIR 1934 All 444
Provincial Insolvency Act, 1920 — Section 52
High Courts30 Nov 1933Disposed Of
B. Prag Nath Vs Mt. Indra Devi
Allahabad High Court · AIR 1934 All 456
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts30 Nov 1933Dismissed
Bhudat Singh Vs Mangat Rai and Others
Allahabad High Court · (1933) 11 AHC CK 0057
High Courts30 Nov 1933Dismissed
Kamta Prasad Misir and Another Vs Chait Narain Singh and Others
Allahabad High Court · (1933) 11 AHC CK 0021
High Courts29 Nov 1933Dismissed
Rajju Lal Vs Emperor
Allahabad High Court · AIR 1934 All 325
Criminal Procedure Code, 1898 (CrPC) — Section 133, 539B
High Courts29 Nov 1933Disposed Off
In Re: In dan States Bank Ltd.
Allahabad High Court · (1933) 11 AHC CK 0055
Companies Act, 1956 — Section 230(b), 231
High Courts29 Nov 1933Allowed
Mt. Parbati Devi Vs Banwari Lal and Others
Allahabad High Court · AIR 1934 All 311
High Courts29 Nov 1933Allowed
L. Laiq Ram Vs Har Prasad and Others
Allahabad High Court · AIR 1934 All 253 : 147 Ind. Cas. 1201
High Courts29 Nov 1933Disposed Of
Lal Behari Prasad Pandey and Another Vs Bindesari Misra
Allahabad High Court · AIR 1934 All 249
High Courts29 Nov 1933Allowed
Bala Prasad, Secy. Municipal Board Vs Muzammil Husain
Allahabad High Court · AIR 1934 All 190
High Courts29 Nov 1933
Emperor Vs Rajjoo Lal
Allahabad High Court · 148 Ind. Cas. 615
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts28 Nov 1933Disposed Of
Raj Narain Verma Vs Emperor
Allahabad High Court · AIR 1934 All 318 : 147 Ind. Cas. 1199
Evidence Act, 1872 — Section 114Uttar Pradesh Municipalities Act, 1916 — Section 155
High Courts28 Nov 1933Dismissed
Girdhari Lal and Others Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0051
High Courts28 Nov 1933
Mt. Nabban Begam and Others Vs Mt. Moti Begam
Allahabad High Court · (1933) 11 AHC CK 0023
High Courts27 Nov 1933Allowed
B. Murari Lal and Another Vs S. Raghubir Saran and Others
Allahabad High Court · (1933) 11 AHC CK 0061