High Courts24 Nov 1933Dismissed
Raghubar Dayal Vs Emperor
Allahabad High Court · AIR 1934 All 201 : 150 Ind. Cas. 672
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 5 of 29
High Courts24 Nov 1933Allowed
Mt. Rasolan Bibi Vs Mt. Ram Kuar and Others
Allahabad High Court · AIR 1935 All 205
High Courts24 Nov 1933Dismissed
In Re: Indian States Bank Ltd.
Allahabad High Court · AIR 1934 All 114 : 147 Ind. Cas. 332
High Courts24 Nov 1933Allowed
Commissioner of Income Tax, United Provinces Vs Official Liquidator of the Agra Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · 152 Ind. Cas. 183
High Courts24 Nov 1933Disposed Of
Tara Chand Vs Radha Swami Sat Sang Sabha and Others
Allahabad High Court · (1933) 11 AHC CK 0029
High Courts24 Nov 1933Allowed
Commissioner of Income Tax Vs Official Liquidator, Agra Spinning and Weaving Mills Co., Ltd.
Allahabad High Court · (1933) 11 AHC CK 0020
High Courts24 Nov 1933
Musammat Rasoolan Bibi Vs Musammat Ram Kuar and Others
Allahabad High Court · 155 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 34 Rule 1
High Courts24 Nov 1933
COMMISSIONER OF INCOME TAX, UNITED PROVINCES Vs OFFICIAL LIQUIDATOR OF THE AGRA SPINNING AND WEAVING MILLS CO., LTD.
Allahabad High Court · (1934) 2 ITR 79
Income Tax Act, 1961 — Section 22(1)
High Courts23 Nov 1933Disposed Of
Makhan Lal and Others Vs Secy. of State
Allahabad High Court · (1933) 11 AHC CK 0035
High Courts22 Nov 1933Allowed
Ghurey Lal Vs Firm Jagannath-Kashi Nath and Others
Allahabad High Court · 147 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts22 Nov 1933Allowed
Lallu Singh Vs Lala Chander Sen
Allahabad High Court · (1933) 11 AHC CK 0068
High Courts22 Nov 1933Disposed Of
Mt. Balkesha Kunwar and Another Vs Harakh Chand and Others
Allahabad High Court · (1933) 11 AHC CK 0031
High Courts22 Nov 1933Allowed
Churey Lal Vs Firm Jagannath Sashi Nath and Others
Allahabad High Court · AIR 1934 All 458(1)
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 8(1)
High Courts22 Nov 1933
Lala Ram and Others Vs Budhu
Allahabad High Court · AIR 1934 All 330 : 147 Ind. Cas. 990
Uttar Pradesh Village Panchavat Act, 1920 — Section 71
High Courts22 Nov 1933
Mt. Dulia and Another Vs Ram Narain and Others
Allahabad High Court · (1933) 11 AHC CK 0004
High Courts21 Nov 1933Disposed Of
Mt. Ghafooran Vs Ram Chandra Das
Allahabad High Court · (1933) 11 AHC CK 0050
High Courts21 Nov 1933
Gauri Shankar Bhargava Vs Jagat Narain Shahgal
Allahabad High Court · (1933) 11 AHC CK 0027