High Courts13 Nov 1933Allowed
Madan Mohan Garg Vs Bohra Ram Lal
Allahabad High Court · (1933) 11 AHC CK 0067
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 7 of 29
High Courts13 Nov 1933Dismissed
Ganesh Prasad Singh Vs Bechu Singh
Allahabad High Court · (1933) 11 AHC CK 0065
High Courts11 Nov 1933Dismissed
The District Board, Allahabad Vs Baijnath Prasad
Allahabad High Court · (1933) 11 AHC CK 0002
Uttar Pradesh District Boards Act, 1922 — Section 192, 65
High Courts10 Nov 1933Allowed
Kashi and Others Vs Jagoo Bai and Another
Allahabad High Court · AIR 1934 All 290
Agra Tenancy Act, 1926 — Section 197Provincial Small Cause Courts Act, 1887 — Section 23
High Courts10 Nov 1933Allowed
Kalika Prasad and Others Vs Shiam Kishore Singh
Allahabad High Court · AIR 1934 All 131
High Courts10 Nov 1933
Girdhari Lal Vs Ashfaq Ali Khan and Another
Allahabad High Court · AIR 1934 All 448 : 147 Ind. Cas. 773
High Courts09 Nov 1933Allowed
Chatar Sen Vs Mitter Sen and Another
Allahabad High Court · 155 Ind. Cas. 653
High Courts08 Nov 1933Dismissed
Jagannath Vs Mukhram
Allahabad High Court · (1933) 11 AHC CK 0069
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 408, 477(a)
High Courts08 Nov 1933Dismissed
Prem Ballabh Pant Vs Mt. Shri Krishna Sundari and Another
Allahabad High Court · (1933) 11 AHC CK 0033
High Courts08 Nov 1933Dismissed
Habib Ullah and Another Vs Mahmood and Others
Allahabad High Court · (1933) 11 AHC CK 0018
High Courts08 Nov 1933
Habibullah and another Vs Mahmood and others
Allahabad High Court · (1933) 11 AHC CK 0010
High Courts07 Nov 1933Allowed
Shujaatmand Khan and Others Vs Govind Behari and Others
Allahabad High Court · AIR 1934 All 100(1) : 147 Ind. Cas. 633
High Courts07 Nov 1933Allowed
Mt. Kaulpati Kuar Vs Kashi Prashad Singh
Allahabad High Court · (1933) 11 AHC CK 0043
High Courts07 Nov 1933Dismissed
Sukhala and Another Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0024
High Courts07 Nov 1933Dismissed
Sukhlal and Another Vs Emperor
Allahabad High Court · (1933) 11 AHC CK 0011
High Courts06 Nov 1933Dismissed
Deota Din Singh Vs Raj Narain Singh and Another
Allahabad High Court · (1933) 11 AHC CK 0019
High Courts03 Nov 1933Dismissed
Haji Muhammad Said Khan Vs Pandit Mangal Prasad Dube
Allahabad High Court · (1933) 11 AHC CK 0081
High Courts03 Nov 1933Disposed Of
Biradhmal Lodha Vs Income Tax Commissioner
Allahabad High Court · (1933) 11 AHC CK 0064