COURT ARCHIVE

Allahabad High Court judgments, 1933

566 judgments · page 29 of 29

High Courts04 Jan 1933Disposed Of

Abudar Beg Vs Nathumal and Another

Allahabad High Court · AIR 1933 All 739 : 147 Ind. Cas. 869

High Courts04 Jan 1933

Allahabad High Court · (1933) 01 AHC CK 0005

High Courts03 Jan 1933Dismissed

Allahabad High Court · AIR 1933 All 624 : 150 Ind. Cas. 264

Agra Tenancy Act, 1926 — Section 185Agra Tenancy Act, 1926 — Section 185Agra Tenancy Act, 1926 — Section 185

High Courts03 Jan 1933

Allahabad High Court · AIR 1933 All 463 : (1933) ILR (All) 298

Oaths Act, 1873 — Section 8

High Courts03 Jan 1933

Allahabad High Court · (1933) 01 AHC CK 0008

High Courts02 Jan 1933Dismissed

Allahabad High Court · AIR 1934 All 37(1)