High Courts06 Feb 1933Disposed Of
Pirthi Raj Vs Vishnu Das
Allahabad High Court · AIR 1933 All 340
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 27 of 29
High Courts06 Feb 1933Dismissed
Ram Baran Shukla Vs Emperor
Allahabad High Court · AIR 1933 All 356 : (1933) ILR (All) 426
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 218
High Courts06 Feb 1933
M. Akhtar Husain Khan and Another Vs Collector of District Bareilly and Others
Allahabad High Court · AIR 1933 All 623 : 147 Ind. Cas. 272
Easements Act, 1882 — Section 15Easements Act, 1882 — Section 15Easements Act, 1882 — Section 15
High Courts04 Feb 1933Dismissed
B. Jaipratap Narain Singh and Others Vs B. Rabi Pratap Narain Singh and Another
Allahabad High Court · AIR 1933 All 453 : 145 Ind. Cas. 534
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts03 Feb 1933Allowed
Gopi Krishna Vs Jaggo, Musammat and Another
Allahabad High Court · (1933) 02 AHC CK 0042
High Courts03 Feb 1933Dismissed
U.P. Oil Mills Vs Jamna Prasad and Others
Allahabad High Court · (1933) 02 AHC CK 0032
High Courts03 Feb 1933
F.D.R. Footwear Vs N.W. Railway and Others
Allahabad High Court · (1933) 02 AHC CK 0022
High Courts03 Feb 1933Allowed
Official Liquidator of the U.P. Oil Mills Company Ltd. Vs Jamna Prasad and Others
Allahabad High Court · (1933) 02 AHC CK 0005
High Courts02 Feb 1933Allowed
Gummidelli Ananta-Padmanabhaswami Vs The Official Receiver of Secunderabad and Others
Allahabad High Court · (1933) 02 AHC CK 0041
High Courts02 Feb 1933
Mt. Gajrani and Another Vs Emperor
Allahabad High Court · AIR 1933 All 394
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 1933Dismissed
Mt. Govindi Vs Ganga Prasad and Others
Allahabad High Court · AIR 1933 All 955 : 147 Ind. Cas. 1256
High Courts24 Jan 1933Disposed Of
Ram Subhag Rai and Others Vs Sheo Sahai Rai and Others
Allahabad High Court · (1933) 01 AHC CK 0028
High Courts24 Jan 1933
Joti Prasad Upadhiya Vs Amba Prasad
Allahabad High Court · (1933) 01 AHC CK 0002
High Courts23 Jan 1933Dismissed
Emperor Vs Niranjan Singh and Another
Allahabad High Court · AIR 1933 All 369
High Courts23 Jan 1933
Niranjan Singh and Anot Vs Emperor
Allahabad High Court · (1933) ILR (All) 404 : 147 Ind. Cas. 227
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts19 Jan 1933Dismissed
Gur Prasad Kapoor and Others Vs L. Rameshwar Prasad and Others
Allahabad High Court · (1933) 01 AHC CK 0019
High Courts19 Jan 1933Dismissed
Shukul and Others Vs Emperor
Allahabad High Court · AIR 1933 All 314 : (1933) ILR (All) 379
Penal Code, 1860 (IPC) — Section 148, 302
High Courts19 Jan 1933
B. Adya Prasad Singh Vs Lal Girjish Bahadur Pal
Allahabad High Court · (1933) 01 AHC CK 0007
High Courts17 Jan 1933Dismissed
Suraj Pal Singh Vs Jawahar Singh
Allahabad High Court · AIR 1933 All 310 : (1933) ILR (All) 375 : 145 Ind. Cas. 479
Agra Tenancy Act, 1926 — Section 267(2)