High Courts02 Mar 1933
Mt. Haliman Vs Mt. Mediya
Allahabad High Court · AIR 1933 All 414 : (1933) ILR (All) 531 : 145 Ind. Cas. 332
Court Fees Act, 1870 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 25 of 29
High Courts02 Mar 1933
Asa Ram Vs Emperor
Allahabad High Court · AIR 1933 All 593 : (1933) ILR (All) 538
Uttar Pradesh Municipalities Act, 1916 — Section 299(1)
High Courts02 Mar 1933
B. Upendra Nath Basu Vs B. Het Lal and Others
Allahabad High Court · (1933) 03 AHC CK 0016
High Courts01 Mar 1933
Ram Bharosey Vs King-Emperor
Allahabad High Court · (1933) 03 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 1933Dismissed
Changa Mal and Others Vs Chaubey Ram-Dulare Lal
Allahabad High Court · (1933) 02 AHC CK 0035
High Courts28 Feb 1933
Rup Narain Singh and Another Vs Har Gopal Tewari and Others
Allahabad High Court · (1933) 02 AHC CK 0020
High Courts28 Feb 1933
Mohammad Qamar Shah Khan Vs Mohammad Salamat Ali Khan
Allahabad High Court · AIR 1933 All 407 : (1933) ILR (All) 512 : 147 Ind. Cas. 926
North Western Provinces Tenancy Act, 1901 — Section 164
High Courts27 Feb 1933Dismissed
Sheo Dina Vs Emperor
Allahabad High Court · AIR 1933 All 939
Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 1933Dismissed
In Re: Indian Companies Act VII of 1931 and of the Indian States Bank Ltd. in Liquidation
Allahabad High Court · 143 Ind. Cas. 482
Companies Act, 1956 — Section 193, 196
High Courts27 Feb 1933
In Re: Indian State Bank Ltd.
Allahabad High Court · AIR 1933 All 366 : (1933) ILR (All) 496
Companies Act, 1956 — Section 196
High Courts24 Feb 1933Disposed Of
L. Madho Lal and Another Vs L. Duli Chand and Another
Allahabad High Court · AIR 1933 All 429
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Feb 1933Dismissed
Mt. Bachuli Vs Udai Singh and Another
Allahabad High Court · AIR 1933 All 391 : (1933) ILR (All) 486
High Courts24 Feb 1933
Kunwar Unkar Singh and Another Vs Kashi Prasad
Allahabad High Court · (1933) 02 AHC CK 0018
High Courts21 Feb 1933Dismissed
Jagat Narain Vs Nizamuddin and Others
Allahabad High Court · AIR 1933 All 385
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts21 Feb 1933
Udmi Ram-Ram Sarup Vs Ghasi Ram-Sakhan Lal
Allahabad High Court · (1933) 02 AHC CK 0013
High Courts20 Feb 1933Disposed Of
In Re: Reference Under Section 60 of The Stamp Act
Allahabad High Court · (1933) 02 AHC CK 0046
General Clauses Act, 1897 — Section 13Stamp Act, 1899 — Section 5
High Courts20 Feb 1933Dismissed
Ram Swarup Vs Joti and Another
Allahabad High Court · AIR 1933 All 321 : (1933) ILR (All) 468
General Clauses Act, 1897 — Section 13Stamp Act, 1899 — Section 5