High Courts20 Feb 1933
Mt. Bashiran Vs B. Moti Ram
Allahabad High Court · AIR 1933 All 431
Provincial Insolvency Act, 1920 — Section 54
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 26 of 29
High Courts17 Feb 1933Dismissed
Mangu Lal Ganga Charan Vs Munni Lal
Allahabad High Court · AIR 1933 All 311
Contract Act, 1872 — Section 247
High Courts15 Feb 1933Allowed
Man Singh and Others Vs The Crown
Allahabad High Court · AIR 1933 All 401
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts15 Feb 1933
Man Singh and Others Vs Emperor
Allahabad High Court · AIR 1933 All 401
Penal Code, 1860 (IPC) — Section 304
High Courts14 Feb 1933Dismissed
Kushalpal Singh Vs Gulzari Lal and Another
Allahabad High Court · (1933) 02 AHC CK 0039
High Courts14 Feb 1933Allowed
Gur Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 370
Uttar Pradesh Excise Act, 1910 — Section 64(c)
High Courts14 Feb 1933
Rikhi Ram and Others Vs Radhe Shiam
Allahabad High Court · (1933) 02 AHC CK 0011
High Courts13 Feb 1933Dismissed
Makhan Lal and Another Vs Sujan and Others
Allahabad High Court · (1933) 02 AHC CK 0036
High Courts13 Feb 1933Allowed
Mt. Shahzadi Begam Vs Alakh Nath and Others
Allahabad High Court · AIR 1933 All 308
Civil Procedure Code, 1908 (CPC) — Section 41Limitation Act, 1963 — Section 5
High Courts11 Feb 1933Allowed
Ganga Prasad Sahu Vs Sarda Mahesh Prasad Singh and Another
Allahabad High Court · (1933) 02 AHC CK 0044
High Courts11 Feb 1933
Emperor Vs Faujdar and Others
Allahabad High Court · AIR 1933 All 440 : (1933) ILR (All) 463
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Feb 1933Allowed
(Sahu) Manohari Saran Vs (Sahu) Shambhu Nath
Allahabad High Court · AIR 1933 All 622 : 147 Ind. Cas. 916
High Courts10 Feb 1933Dismissed
Mathura and Others Vs Emperor
Allahabad High Court · (1933) 02 AHC CK 0023
High Courts10 Feb 1933
Sifat Ali Khan and Others Vs Ali Mian and Others
Allahabad High Court · AIR 1933 All 284
High Courts09 Feb 1933Allowed
B, an Advocate of Benares Vs Judges of High court at Allahabad
Allahabad High Court · (1933) 02 AHC CK 0034
High Courts09 Feb 1933
"B", an Advocate of Benares Vs Judges of the High Court at Allahabad
Allahabad High Court · AIR 1933 All 259
Letters Patent Act, 1865 — Section 36
High Courts07 Feb 1933
Bhagwati Prasad Vs Abdul Latif
Allahabad High Court · AIR 1933 All 373
Provincial Small Cause Courts Act, 1887 — Section 25