High Courts17 Jan 1933Dismissed
Ram Kumar and Another Vs Ram Chandar Sharma
Allahabad High Court · AIR 1933 All 959(1)
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 28 of 29
High Courts17 Jan 1933
Razia Bibi Vs Abdul Ahad and Another
Allahabad High Court · (1933) 01 AHC CK 0009
High Courts16 Jan 1933Disposed Of
Sheo Baran Singh Vs Lachmi Narain
Allahabad High Court · AIR 1933 All 749 : 147 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jan 1933Dismissed
(Returning Officer) Municipal Board Vs Mohammad Ali Hussain Khan
Allahabad High Court · AIR 1933 All 343
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jan 1933Dismissed
Abdul Jalil Khan Vs Gulab Singh and Others
Allahabad High Court · AIR 1933 All 392
Agra Tenancy Act, 1926 — Section 48
High Courts16 Jan 1933
The Returning Officer, Municipal Board Vs Mohammad Ali Husain Khan
Allahabad High Court · 143 Ind. Cas. 143
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts13 Jan 1933Allowed
Sahu Har Prasad and Others Vs Fazal Ahmad and Others
Allahabad High Court · (1933) ILR (All) 83
Transfer of Property Act, 1882 — Section 5, 8, 98
High Courts13 Jan 1933Allowed
Chiranji Lal Vs Bankey Lal and Others
Allahabad High Court · (1933) 01 AHC CK 0025
High Courts13 Jan 1933
Mt. Jagannath Kunwar and Others Vs Jaipal and Others
Allahabad High Court · (1933) 01 AHC CK 0014
High Courts12 Jan 1933Dismissed
Mt. Khairunnissa Bibi Vs Oudh Commercial Bank
Allahabad High Court · (1933) 01 AHC CK 0026
High Courts12 Jan 1933Disposed Of
Abdul Wahab Khan and Another Vs Ibrahim Khan and Others
Allahabad High Court · AIR 1933 All 260 : (1933) ILR (All) 356
Agra Tenancy Act, 1926 — Section 241Civil Procedure Code, 1908 (CPC) — Section 42
High Courts11 Jan 1933Dismissed
Reoti Vs Emperor
Allahabad High Court · AIR 1933 All 461 : 145 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 1933Dismissed
Lachman Singh Vs Collector of Moradabad and Another
Allahabad High Court · (1933) 01 AHC CK 0016
High Courts11 Jan 1933
Har Prasad Agarwala Vs Shankar Lal and Others
Allahabad High Court · AIR 1933 All 957 : 147 Ind. Cas. 279
High Courts11 Jan 1933
B. Ram Dhani Singh Vs Sunder Singh and Others
Allahabad High Court · (1933) 01 AHC CK 0010
High Courts10 Jan 1933
Sital Din and Others Vs Annant Ram
Allahabad High Court · (1933) 01 AHC CK 0001
High Courts09 Jan 1933
Loknath Tewari Vs Jadunandan Tewari and Others
Allahabad High Court · (1933) 01 AHC CK 0004
High Courts06 Jan 1933Disposed Off
Ram Prasad Ram Kumar Vs Parshottam Halwai
Allahabad High Court · (1933) 01 AHC CK 0029
High Courts05 Jan 1933
Mool Chand Moti Lal Vs Ram Kishan and Others
Allahabad High Court · (1933) 01 AHC CK 0015