High Courts03 Nov 1933Dismissed
Mohammad Said Khan Vs Mangal Prasad Dube
Allahabad High Court · (1933) 11 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 8 of 29
High Courts03 Nov 1933
Phonsia Vs Emperor
Allahabad High Court · AIR 1935 All 59 : 152 Ind. Cas. 619
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 494, 498
High Courts03 Nov 1933
(Firm) Abdul Aziz Khan Vs Niaz Ullah Lambardar
Allahabad High Court · AIR 1934 All 126 : 147 Ind. Cas. 295
High Courts03 Nov 1933
Biradhmal Lodha Vs Commissioner of Income Tax
Allahabad High Court · (1933) 11 AHC CK 0008
High Courts03 Nov 1933
BIRADHMAL LODHA Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1933) 11 AHC CK 0001
High Courts01 Nov 1933Allowed
Azimullah Vs Rani Phool Khunwari
Allahabad High Court · (1933) 11 AHC CK 0034
High Courts01 Nov 1933Dismissed
Abdul Rahman and Others Vs Sheo Dayal and Another
Allahabad High Court · (1933) 11 AHC CK 0032
High Courts31 Oct 1933Dismissed
Collector of Bulandshahr Vs Gokul Chand
Allahabad High Court · (1933) 10 AHC CK 0051
High Courts31 Oct 1933Dismissed
Sabir Husain and Another Vs Farzand Hasan
Allahabad High Court · (1933) 10 AHC CK 0037
High Courts31 Oct 1933Dismissed
Collector of Bulandshahr Vs Gokal Chand
Allahabad High Court · (1933) 10 AHC CK 0025
High Courts31 Oct 1933
Mt. Chunna Kunwar Vs Lala Mukat Behari Lal and Others
Allahabad High Court · (1933) 10 AHC CK 0013
High Courts31 Oct 1933
In Re: Mr. Shiva Narain Jafa, Advocate, Badaun
Allahabad High Court · 147 Ind. Cas. 608
High Courts30 Oct 1933Dismissed
M. Abdul Rasheed Khan Vs Pt. Balli Ram
Allahabad High Court · (1933) 10 AHC CK 0042
High Courts30 Oct 1933Disposed Of
Mt. Titli Vs Alfred Robert Jones
Allahabad High Court · (1933) 10 AHC CK 0026
High Courts29 Oct 1933Allowed
Prem Dutta Paliwal Vs Superintendent Central Prison Agra and Uttar Pradesh Government, Lucknow
Allahabad High Court · (1933) 10 AHC CK 0007
High Courts27 Oct 1933Disposed Of
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · AIR 1934 All 189
High Courts27 Oct 1933
Behari Lal Chatterji Vs Commissioner of Income Tax
Allahabad High Court · (1933) 10 AHC CK 0044