High Courts12 Oct 1933Disposed Of
Mohammad Ali and Others Vs Emperor
Allahabad High Court · (1933) 10 AHC CK 0047
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 10 of 29
High Courts12 Oct 1933Allowed
Kashi Nath Singh Vs Emperor
Allahabad High Court · (1933) 10 AHC CK 0036
High Courts12 Oct 1933Allowed
Lachhmi Lal Vs Khairati Miyan
Allahabad High Court · AIR 1934 All 109 : 147 Ind. Cas. 623
High Courts12 Oct 1933Dismissed
Har Dayal Singh and Others Vs Lal Nauratan Singh and Others
Allahabad High Court · (1933) 10 AHC CK 0017
High Courts12 Oct 1933Dismissed
(Firm) Mangat Rai Hira Lal Vs Mt. Sakina Begam and Another
Allahabad High Court · AIR 1934 All 441
High Courts11 Oct 1933
Abdul Rahman Khan alias Bhola Vs Allahdin
Allahabad High Court · (1933) 10 AHC CK 0008
High Courts11 Oct 1933
Mary P. Marshall Vs Ram Narain Lal and Another
Allahabad High Court · AIR 1934 All 922
Copyright Act, 1911 — Section 1(2)
High Courts10 Oct 1933Dismissed
Emperor Vs Sripal and Others
Allahabad High Court · AIR 1934 All 17 : 147 Ind. Cas. 1028
High Courts10 Oct 1933Disposed Of
Bansgopal Vs Emperor
Allahabad High Court · AIR 1934 All 206 : 147 Ind. Cas. 347
High Courts09 Oct 1933Disposed Of
Ganga Ram Singh and Another Vs Chait Ram and Another
Allahabad High Court · AIR 1934 All 98
High Courts06 Oct 1933Disposed Of
Bala Prasad Vs Radhey Shiam
Allahabad High Court · AIR 1934 All 25 : 147 Ind. Cas. 782
High Courts06 Oct 1933Allowed
Mt. Gomti Vs Lachman Das Champa Ram and Another
Allahabad High Court · (1933) 10 AHC CK 0024
High Courts06 Oct 1933Allowed
Khalil Uddin Vs Sir Ram and Others
Allahabad High Court · (1933) 10 AHC CK 0018
High Courts04 Oct 1933Disposed Of
Emperor Vs Mathura
Allahabad High Court · AIR 1934 All 43 : 147 Ind. Cas. 653
High Courts04 Oct 1933
Mt. Asghari Begum Vs Fasihuddin
Allahabad High Court · AIR 1934 All 989 : 152 Ind. Cas. 816
High Courts04 Oct 1933Allowed
Ram Nayak Vs Mt. Rup Kali and Others
Allahabad High Court · (1933) 10 AHC CK 0021
High Courts03 Oct 1933Dismissed
Bhagwan Das Vs Chander Bhan
Allahabad High Court · 147 Ind. Cas. 335
Criminal Procedure Code, 1898 (CrPC) — Section 203, 436
High Courts03 Oct 1933Disposed Of
Tribeni Prasad and Others Vs Bishambhar Nath and Others
Allahabad High Court · (1933) 10 AHC CK 0030
High Courts02 Oct 1933Allowed
Bal Krishna and Others Vs Deb Sing
Allahabad High Court · (1933) 10 AHC CK 0041