High Courts07 Dec 1933
Budh Sen Vs Emperor
Allahabad High Court · AIR 1934 All 329
United Provinces Prevention of Adulteration Act, 1912 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 3 of 29
High Courts07 Dec 1933
Bhagwan Din Vs Bagridi and Others
Allahabad High Court · AIR 1934 All 834 : 152 Ind. Cas. 165
Agra Tenancy Act, 1926 — Section 196, 268
High Courts06 Dec 1933Allowed
Jit Singh and Others Vs Shah Munir and Others
Allahabad High Court · AIR 1935 All 155
High Courts06 Dec 1933Allowed
Partab Chand Ratan Chand Vs Gilbert
Allahabad High Court · AIR 1934 All 695
Negotiable Instruments Act, 1881 (NI) — Section 6
High Courts06 Dec 1933Dismissed
Kishan Swarup Vs Mukandi Lal and Another
Allahabad High Court · (1933) 12 AHC CK 0041
High Courts06 Dec 1933
Mt. Parbha Vs Lala Suraj Bhan and Others
Allahabad High Court · AIR 1935 All 157
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts06 Dec 1933
Mt. Beni Kunwar Vs Shah Mohammad Ahsan Ullah
Allahabad High Court · AIR 1935 All 151
High Courts06 Dec 1933
Habib Ullah Vs Mt. Ganesh Dai and Another
Allahabad High Court · AIR 1934 All 447 : 150 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 40
High Courts05 Dec 1933Dismissed
Narain Das Vs Bhagwati Prasad
Allahabad High Court · (1933) 12 AHC CK 0055
High Courts05 Dec 1933Allowed
Jwala Prasad Vs Emperor
Allahabad High Court · AIR 1934 All 320
Electricity Act, 1910 — Section 23(2)Penal Code, 1860 (IPC) — Section 411
High Courts05 Dec 1933Dismissed
Jwala Prasad and Another Vs Emperor
Allahabad High Court · AIR 1934 All 331
Criminal Procedure Code, 1898 (CrPC) — Section 260(1)(a)
High Courts05 Dec 1933Disposed Of
Bisheshar Nath Vs Abdul and Another
Allahabad High Court · (1933) 12 AHC CK 0043
High Courts05 Dec 1933Dismissed
Iftikhar Wali Khan and Others Vs Sikandar Begam and Another
Allahabad High Court · (1933) 12 AHC CK 0040
High Courts05 Dec 1933Disposed Of
Banwari Lal Vs Chhedi Lal
Allahabad High Court · (1933) 12 AHC CK 0039
High Courts05 Dec 1933Dismissed
Sadlu Vs Emperor
Allahabad High Court · AIR 1934 All 374 : 155 Ind. Cas. 406
Criminal Procedure Code, 1898 (CrPC) — Section 103Dangerous Drugs Act, 1930 — Section 14
High Courts05 Dec 1933
Sri Nathji and Others Vs Mt. Panna Kunwar
Allahabad High Court · AIR 1935 All 239
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 19
High Courts05 Dec 1933Allowed
Srinathji and Others Vs Musammat Panna Kunwar
Allahabad High Court · (1933) 12 AHC CK 0008
High Courts05 Dec 1933Dismissed
Madho Ram Vs The Secretary of State for India in Council
Allahabad High Court · (1933) 12 AHC CK 0001
High Courts04 Dec 1933Dismissed
Misri Lal Vs Emperor
Allahabad High Court · AIR 1934 All 372 : 147 Ind. Cas. 1197
Penal Code, 1860 (IPC) — Section 467, 471
High Courts04 Dec 1933
Raja Gajendra Shah Vs Kuar Sunder Singh and Another
Allahabad High Court · AIR 1934 All 549
Civil Procedure Code, 1908 (CPC) — Section 21