High Courts15 Dec 1933
Indian States Bank Ltd. Vs Mt. Rukmini Rani and Others
Allahabad High Court · AIR 1934 All 332
Court Fees Act, 1870 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 2 of 29
High Courts15 Dec 1933Allowed
Emperor Vs Murat Singh and Others
Allahabad High Court · AIR 1934 All 904 : 152 Ind. Cas. 1057
Penal Code, 1860 (IPC) — Section 497, 500
High Courts15 Dec 1933Allowed
Brij Mohan Lal Vs Emperor
Allahabad High Court · AIR 1934 All 497
Uttar Pradesh Municipalities Act, 1916 — Section 298(2)H(c), 299
High Courts15 Dec 1933Dismissed
Lallain and Another Vs Emperor
Allahabad High Court · (1933) 12 AHC CK 0031
High Courts15 Dec 1933
Ikram Ullah Khan Vs Rahim Bux
Allahabad High Court · AIR 1934 All 770
Evidence Act, 1872 — Section 92
High Courts15 Dec 1933
Bharat Insurance Company, Limited Vs The Income Tax Commissioner, The Punjab, Lahore
Allahabad High Court · (1933) 12 AHC CK 0004
Income Tax Act, 1922 — Section 66(2)Life Assurance Act, 1912 — Section 5, 6
High Courts14 Dec 1933Dismissed
B. Nihal Chand and Another Vs Mt. Bhagwan Dei
Allahabad High Court · (1933) 12 AHC CK 0065
High Courts14 Dec 1933Dismissed
Mt. Shahzadi and Another Vs Beni Prasad and Another
Allahabad High Court · AIR 1934 All 390
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 3, 67
High Courts13 Dec 1933Disposed Of
B. Narotam Das Vs B. Bhagwan Dass
Allahabad High Court · (1933) 12 AHC CK 0036
High Courts13 Dec 1933Allowed
Mohan Singh Vs Emperor
Allahabad High Court · AIR 1934 All 472 : 153 Ind. Cas. 697
Criminal Procedure Code, 1898 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 366
High Courts12 Dec 1933Dismissed
Charitter Shukul Vs Lal Behari Singh and Another
Allahabad High Court · AIR 1934 All 433
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts12 Dec 1933Dismissed
Lachhman Rai and Another Vs Jang Bahadur Rai and Others
Allahabad High Court · AIR 1934 All 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Dec 1933
Charitter Shukal Vs Lal Behari Singh and Another
Allahabad High Court · 154 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts11 Dec 1933Dismissed
Mahant Narain Gir Vs Ram Lakhan Gir
Allahabad High Court · (1933) 12 AHC CK 0064
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1933Allowed
Sidheshwar Nath Vs Emperor
Allahabad High Court · (1933) 12 AHC CK 0056
High Courts11 Dec 1933Dismissed
(Mahanth) Narain Gir Vs Ram Lakhan Gir and Another
Allahabad High Court · (1933) 12 AHC CK 0034
High Courts11 Dec 1933Allowed
Muhammad Sultan Vs Clive Insurance Co., Ltd. and Another
Allahabad High Court · AIR 1934 All 298
Contract Act, 1872 — Section 7
High Courts07 Dec 1933Dismissed
Budhsen Vs Emperor
Allahabad High Court · 148 Ind. Cas. 384
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts07 Dec 1933Dismissed
Raghunath Ram and Others Vs Lachman Rai and Others
Allahabad High Court · (1933) 12 AHC CK 0053