High Courts02 May 1933
Manabendra Nath Roy Vs Emperor
Allahabad High Court · AIR 1933 All 498
Penal Code, 1860 (IPC) — Section 121A
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 20 of 29
High Courts02 May 1933
Karim Bux Vs Debi and Another
Allahabad High Court · AIR 1933 All 511 : 150 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts02 May 1933
Mt. Het Kuar Vs Tejpal Singh and Others
Allahabad High Court · AIR 1933 All 564
Agra Tenancy Act, 1926 — Section 122
High Courts02 May 1933
Siya Ram Vs Kishori Lal
Allahabad High Court · AIR 1933 All 841 : 147 Ind. Cas. 11
Provincial Insolvency Act, 1920 — Section 10
High Courts01 May 1933Dismissed
Gambhirmull Panday Vs Major A.U. John and Others
Allahabad High Court · (1933) 05 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1933
Ram Peari Vs B. Hari Dutt and Others
Allahabad High Court · (1933) 05 AHC CK 0010
High Courts01 May 1933
Satgur Dayal Vs Emperor
Allahabad High Court · AIR 1933 All 674(1)
Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)
High Courts28 Apr 1933
Parmarath Gir Vs Krishna Dayal Gir and Others
Allahabad High Court · AIR 1933 All 517 : 145 Ind. Cas. 607
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts28 Apr 1933
In Re: Pallu Mall Bhola Nath
Allahabad High Court · AIR 1933 All 541
Income Tax Act, 1961 — Section 66(3)
High Courts28 Apr 1933
In Re: Union Indian Sugar Mills Co., Ltd.
Allahabad High Court · AIR 1933 All 607 : (1933) ILR (All) 810
Companies Act, 1956 — Section 22
High Courts28 Apr 1933
PALLU MALL BHOLA NATH, IN RE.
Allahabad High Court · (1933) ILR (All) 804 : (1933) 1 ITR 235
Income Tax Act, 1961 — Section 22(4)
High Courts27 Apr 1933Dismissed
Rudra Dat Bhatt Vs Emperor
Allahabad High Court · (1933) 04 AHC CK 0047
High Courts27 Apr 1933Dismissed
Sri Krishna Chandra Vs Mahabir Prasad and Others
Allahabad High Court · (1933) 04 AHC CK 0042
High Courts27 Apr 1933
Sahu Durga Saran Vs Beni Pershad and Another
Allahabad High Court · AIR 1933 All 559
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Apr 1933Dismissed
Raghubir Saran Raj Kumar Lala Vs Mohammad Nur Haji Abdul Majid
Allahabad High Court · (1933) 04 AHC CK 0052
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 135
High Courts26 Apr 1933Dismissed
(Sahu) Shyam Lal Vs M. Shayamlal
Allahabad High Court · AIR 1933 All 649
Civil Procedure Code, 1908 (CPC) — Section 2Civil Procedure Code, 1908 (CPC) — Section 2Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Apr 1933Dismissed
Sahu Shyam Lal Vs M. Shayamlal
Allahabad High Court · (1933) ILR (All) 775 : 146 Ind. Cas. 145
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 2
High Courts26 Apr 1933Dismissed
Markandey Singh and Others Vs Badan Singh and Others
Allahabad High Court · (1933) 04 AHC CK 0041
High Courts26 Apr 1933
Lachhi Ram and Another Vs Emperor
Allahabad High Court · (1933) 04 AHC CK 0004