High Courts17 Jul 1933Dismissed

Anand Sarup Vs Indarman Lala

Allahabad High Court · (1933) 07 AHC CK 0027

Civil Procedure Code, 1882 — Section 246Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18
High Courts08 Jun 1933Allowed

Jagdamba Prasad and Others Vs Emperor

Allahabad High Court · AIR 1933 All 626 : (1933) ILR (All) 871 : 145 Ind. Cas. 922

Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498