High Courts24 Jul 1933
Habib Ahmad Razvi Vs Hamida Khatun, Musammat
Allahabad High Court · (1933) 07 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 18 of 29
High Courts21 Jul 1933Dismissed
Jamna Bhagat and Others Vs Oudh Behari Mal and Others
Allahabad High Court · AIR 1933 All 733
High Courts21 Jul 1933Dismissed
Ram Singh Vs Deo Narain and Others
Allahabad High Court · (1933) 07 AHC CK 0023
High Courts21 Jul 1933
Kharaiti Vs Emperor
Allahabad High Court · AIR 1933 All 665 : (1933) ILR (All) 979
Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366
High Courts21 Jul 1933
Sheo Balak Chaudhari and Another Vs Ram Saran Chaudhary and Others
Allahabad High Court · AIR 1933 All 788 : (1933) ILR (All) 975
Agra Pre-emption Act, 1922 — Section 21
High Courts20 Jul 1933Dismissed
Mohammad Hanif and Others Vs Ali Raza
Allahabad High Court · (1933) 07 AHC CK 0035
High Courts20 Jul 1933Disposed Of
B. Bansgopal Vs Emperor
Allahabad High Court · (1933) 07 AHC CK 0021
High Courts20 Jul 1933Dismissed
Sheikh Muhammad Hanif and Others Vs Sheikh Ali Raza
Allahabad High Court · (1933) 07 AHC CK 0016
High Courts20 Jul 1933Dismissed
Gopi Nath Vs Gobind Missir and Others
Allahabad High Court · AIR 1934 All 360
High Courts19 Jul 1933Disposed Of
Shiam Lal J. Dewan Vs Official Liquidators of the U.P. Oil Mills Co., Ltd.
Allahabad High Court · (1933) 07 AHC CK 0034
High Courts19 Jul 1933Dismissed
Bankey Lal Vs Mt. Ram Piari and Others
Allahabad High Court · (1933) 07 AHC CK 0032
High Courts19 Jul 1933Dismissed
Rikhdeo Rai and Others Vs Ganga Prasad Pande and Others
Allahabad High Court · AIR 1933 All 825
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jul 1933Disposed Of
Shiam Lal and Others Vs Collector of Agra
Allahabad High Court · (1933) 07 AHC CK 0020
High Courts19 Jul 1933
Shiam Lal and Others Vs The Collector of Agra
Allahabad High Court · (1933) 07 AHC CK 0009
High Courts18 Jul 1933Dismissed
Mt. Salamat Begam Vs Sheikh Ikram and Others
Allahabad High Court · (1933) 07 AHC CK 0028
High Courts18 Jul 1933Dismissed
Ram Narain Chaube and Others Vs Basdeo Misra and Others
Allahabad High Court · AIR 1934 All 70
High Courts18 Jul 1933
Atar Singh Vs Mt. Man Kunwar and Others
Allahabad High Court · AIR 1933 All 833
Agra Tenancy Act, 1926 — Section 18
High Courts18 Jul 1933
Gauri Shanker Pandey and Another Vs Bishunath Pandey and Others
Allahabad High Court · (1933) 07 AHC CK 0004
High Courts18 Jul 1933
Attar Singh Vs Musammat Man Kunwar and Others
Allahabad High Court · 146 Ind. Cas. 983
Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42
High Courts18 Jul 1933Dismissed
Dhondha Kandoo Vs Sitaram and Others
Allahabad High Court · (1933) 07 AHC CK 0001