High Courts08 Aug 1933Disposed Off
Dungar Singh and Another Vs Mt. Maid Kunwar and Another
Allahabad High Court · (1933) 08 AHC CK 0067
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 16 of 29
High Courts08 Aug 1933Dismissed
Sahab Raj Singh and Others Vs Emperor
Allahabad High Court · (1933) 08 AHC CK 0065
High Courts08 Aug 1933
Fazal Haq and Another Vs Tasudduq Husain and Another
Allahabad High Court · (1933) 08 AHC CK 0025
High Courts07 Aug 1933Dismissed
Beni Prasad Vs Mt. Parwati
Allahabad High Court · (1933) 08 AHC CK 0081
High Courts07 Aug 1933Allowed
Ch. Dalip Singh Pandit Kundan Lal Vs Secy. of State
Allahabad High Court · (1933) 08 AHC CK 0050
High Courts07 Aug 1933
Indraj Mal Vs Sita Ram and Another
Allahabad High Court · (1933) 08 AHC CK 0034
Civil Procedure Code, 1908 (CPC) — Section 24(4), 25
High Courts07 Aug 1933
Pandit Beni Prasad Vs Musammat Parvati
Allahabad High Court · 147 Ind. Cas. 217
Guardians and Wards Act, 1890 — Section 39(h), 9
High Courts04 Aug 1933Dismissed
Raghubir Singh Vs Dharam Singh, Lala
Allahabad High Court · (1933) 08 AHC CK 0079
High Courts04 Aug 1933Dismissed
Jadu Teli Vs Mahboob Raza Khan
Allahabad High Court · (1933) 08 AHC CK 0072
High Courts03 Aug 1933Allowed
S.H. Jhabwala and Others Vs Emperor
Allahabad High Court · AIR 1933 All 690 : (1933) ILR (All) 1040 : 145 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 208Criminal Procedure Code, 1898 (CrPC) — Section 208Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts03 Aug 1933Dismissed
Ghulam Nizam Uddin Vs Akhtar Husain Khan
Allahabad High Court · (1933) 08 AHC CK 0068
High Courts03 Aug 1933Dismissed
(Rao) Masoon Ali Khan Vs (Rao) Ali Ahmad Khan
Allahabad High Court · (1933) 08 AHC CK 0066
High Courts03 Aug 1933
Gulam Nizamuddin Vs Akhtar Husain Khan
Allahabad High Court · (1933) 08 AHC CK 0024
High Courts03 Aug 1933Dismissed
Rao Masoom Ali Khan Vs Rao Ali Ahmad Khan
Allahabad High Court · (1933) 08 AHC CK 0011
High Courts02 Aug 1933Dismissed
Baqar Ali Vs Suraj Lal
Allahabad High Court · (1933) 08 AHC CK 0092
Evidence Act, 1872 — Section 91Limitation Act, 1908 — Section 19(1)
High Courts02 Aug 1933Disposed Of
Ali Khan alias Masud Mian minor through Abdul Wajid Khan Vs Itrat Husain and Another
Allahabad High Court · (1933) 08 AHC CK 0062
High Courts02 Aug 1933Allowed
Balkaran and Others Vs Ajodhya Kalwar and Another
Allahabad High Court · (1933) 08 AHC CK 0055
High Courts02 Aug 1933Allowed
Musammat Jagrani and Others Vs Gaya and Another
Allahabad High Court · (1933) 08 AHC CK 0040