High Courts18 Aug 1933
Jagdish Saran Vs Jaidai Kunwar and Another
Allahabad High Court · (1933) 08 AHC CK 0027
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 14 of 29
High Courts18 Aug 1933
SETH GANGA SAGAR, IN RE.
Allahabad High Court · (1934) 2 ITR 155
Income Tax Act, 1922 — Section 66(3)
High Courts18 Aug 1933
Radha Krishna Chaube and Others Vs Mahadeo Ahir
Allahabad High Court · (1933) 08 AHC CK 0004
Penal Code, 1860 (IPC) — Section 147, 323
High Courts18 Aug 1933
Ram Sarup minor through Musammat Chameli Vs Chatar Bhuj and Another
Allahabad High Court · (1933) 08 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Aug 1933Disposed Of
Sohan Lal and Others Vs Atal Nath
Allahabad High Court · (1933) 08 AHC CK 0084
High Courts17 Aug 1933Dismissed
Radhey Shiam minor through Mst. Indermani and Another Vs Lala Matru Mal
Allahabad High Court · (1933) 08 AHC CK 0082
High Courts17 Aug 1933Dismissed
Bansidhar and Another Vs Shiv Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0059
High Courts17 Aug 1933
Swami Dayal through Pearey Lal Vs Musammat Amrawati and Others
Allahabad High Court · (1933) 08 AHC CK 0030
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts16 Aug 1933Dismissed
Raghunath Prasad Singh Vs Raja Kashi Nath Bahadur Pal
Allahabad High Court · (1933) 08 AHC CK 0086
High Courts16 Aug 1933Allowed
Noor Ahmad Vs Irshad Ghaus
Allahabad High Court · (1933) 08 AHC CK 0083
High Courts16 Aug 1933
Dr. M.H. Faruqi Vs Municipal Board
Allahabad High Court · 146 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 250Uttar Pradesh Municipalities Act, 1916 — Section 296
High Courts16 Aug 1933
Kunj Behari Lal minor through Musammat Larheti Vs Deoki Nandan and Another
Allahabad High Court · (1933) 08 AHC CK 0036
High Courts16 Aug 1933
Umed Creditor Vs Hafiz Abdul Ghani and Others
Allahabad High Court · (1933) 08 AHC CK 0033
Provincial Insolvency Act, 1920 — Section 54
High Courts16 Aug 1933
M.H. Faruqi Vs Municipal Board
Allahabad High Court · AIR 1933 All 814
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts15 Aug 1933
Sh. Mukhtar Ahmad Vs Mohamdi Begum
Allahabad High Court · (1933) 08 AHC CK 0035
High Courts14 Aug 1933Allowed
Ram Baran Dube and Others Vs Ram Karan Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0091
High Courts14 Aug 1933Dismissed
Suraj Ket Prasad Vs Chandra Mul and Others
Allahabad High Court · AIR 1934 All 1071 : 153 Ind. Cas. 517
Specific Relief Act, 1877 — Section 39
High Courts14 Aug 1933Dismissed
Gopi Chand and Another Vs Shah Har Govind and Another
Allahabad High Court · (1933) 08 AHC CK 0080
Evidence Act, 1872 — Section 68
High Courts14 Aug 1933Dismissed
Badal Khan Vs P.D. Torpey and Another
Allahabad High Court · (1933) 08 AHC CK 0073