High Courts14 Aug 1933
Duni Chand and Others Vs Harkesh Singh and Musammat Bhup Kunwar and Others
Allahabad High Court · (1933) 08 AHC CK 0013
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 15 of 29
High Courts14 Aug 1933
Phul Chand Vs Ram Narain and Others
Allahabad High Court · (1933) 08 AHC CK 0012
High Courts14 Aug 1933
Mt. Akbari Begam Vs Rahmat Husain and Others
Allahabad High Court · (1933) 08 AHC CK 0006
High Courts11 Aug 1933Dismissed
Hasina Begam, Musammat and Others Vs Abdul Hafiz
Allahabad High Court · (1933) 08 AHC CK 0093
Agra Tenancy Act, 1926 — Section 226, 227Contract Act, 1872 — Section 37
High Courts11 Aug 1933Dismissed
Pandit Gajadhar Prasad Sharma Vs Mahesh Narain Singh, Babu
Allahabad High Court · (1933) 08 AHC CK 0056
Evidence Act, 1872 — Section 91
High Courts11 Aug 1933
Mt. Hasina Begum Vs Munshi Abdul Hafiz
Allahabad High Court · AIR 1934 All 139
High Courts11 Aug 1933
L. Narayan Dass Vs Mt. Taravali
Allahabad High Court · AIR 1933 All 756 : 145 Ind. Cas. 915
High Courts11 Aug 1933
Ram Behahi Singh, Babu Vs Kamla Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0026
High Courts11 Aug 1933
Parbati, Musammat Vs Ghafoor Khan and Another
Allahabad High Court · (1933) 08 AHC CK 0022
Evidence Act, 1872 — Section 32(2)
High Courts10 Aug 1933
Lakhan Singh, Thakur Vs Ram Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts09 Aug 1933Dismissed
Janki Prasad and Others Vs Abdul Majid Khan and Another
Allahabad High Court · (1933) 08 AHC CK 0074
Transfer of Property Act, 1882 — Section 91(f)
High Courts09 Aug 1933Dismissed
Raza Ali Khan Vs Rahat Husain Khan and Others
Allahabad High Court · AIR 1933 All 754 : 145 Ind. Cas. 951
Negotiable Instruments Act, 1881 (NI) — Section 120
High Courts09 Aug 1933Allowed
Asharfa Kuer, Musammat Vs Ram Lochan Rai
Allahabad High Court · (1933) 08 AHC CK 0063
High Courts09 Aug 1933Disposed Of
B. Surendra Narain Singh Vs Raja Lal Bahadur Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0060
High Courts09 Aug 1933
Umed Ali Khan Vs Mohammad Sharif Khan and Others
Allahabad High Court · (1933) 08 AHC CK 0037
High Courts09 Aug 1933
Mt. Rajeshwari Bibi and Others Vs B. Hari Ram
Allahabad High Court · AIR 1933 All 751 : 145 Ind. Cas. 444
High Courts09 Aug 1933
Ganpat Kewat Vs Raja Ram Gopal Singh
Allahabad High Court · AIR 1933 All 954
Agra Tenancy Act, 1926 — Section 48
High Courts08 Aug 1933Dismissed
Emperor through Sarabjit Upadhya Vs Sahab Raj Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0085
High Courts08 Aug 1933Dismissed
Hari Das Sahu Vs Musammat Naima Bibi and Others
Allahabad High Court · 146 Ind. Cas. 980