High Courts28 Aug 1933
Reoti Singh and Another Vs Ram Lal
Allahabad High Court · (1933) 08 AHC CK 0051
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 13 of 29
High Courts24 Aug 1933Partly Allowed
Kr. Lal Singh Vs Mt. Chotey Beti
Allahabad High Court · (1933) 08 AHC CK 0071
High Courts24 Aug 1933Dismissed
Bindraban Vs Raj Kumar
Allahabad High Court · (1933) 08 AHC CK 0057
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151(2), 161
High Courts24 Aug 1933
Hafis Manzoor Ahmad and Others Vs Mohammad Abdul Jamil
Allahabad High Court · AIR 1933 All 842 : 145 Ind. Cas. 948
Easements Act, 1882 — Section 60(b)
High Courts24 Aug 1933
Rahim Buksh Vs B. Sat Kauri Mittra and Others
Allahabad High Court · (1933) 08 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, Order 21 Rule 98
High Courts22 Aug 1933Allowed
Bharat Singh and Another Vs Birbahadur Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0089
High Courts22 Aug 1933Dismissed
Fasahat Ullah Khan and Another Vs Maula Bux
Allahabad High Court · (1933) 08 AHC CK 0087
High Courts22 Aug 1933Allowed
Raja Yuvraj datt Singh Vs Kuar TejDattSingh alias Chhotey Lalji and Others
Allahabad High Court · (1933) 08 AHC CK 0078
High Courts22 Aug 1933Dismissed
Babu Prahlad Das Vs Mahadeo alias Deoo
Allahabad High Court · (1933) 08 AHC CK 0061
Contract Act, 1872 — Section 151
High Courts22 Aug 1933Disposed Of
(Raja Yuvraj) Datt Singh Vs Tejdatt Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0049
High Courts22 Aug 1933
Fasahatullah Khan and Another Vs Maula Bux
Allahabad High Court · (1933) 08 AHC CK 0043
High Courts22 Aug 1933
Syed Qudarat Ali and Others Vs Abdul Samad
Allahabad High Court · (1933) 08 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 Aug 1933
Abhai Ram Vs Dharam Singh and Others
Allahabad High Court · (1933) 08 AHC CK 0005
High Courts18 Aug 1933Allowed
In Re: Seth Ganga Sagar
Allahabad High Court · AIR 1934 All 370
Income Tax Act, 1922 — Section 66(3)
High Courts18 Aug 1933Allowed
Madho Lal Vs Lal Bahadur Singh
Allahabad High Court · (1933) 08 AHC CK 0047
High Courts18 Aug 1933
B. Shiva Prasad Gupta Vs Emperor
Allahabad High Court · AIR 1933 All 820 : 145 Ind. Cas. 670
Motor Vehicles Act, 1914 — Section 16
High Courts18 Aug 1933
Mathura Das Channu Lal Vs Emperor
Allahabad High Court · AIR 1934 All 929
Income Tax Act, 1961 — Section 66