COURT ARCHIVE

Allahabad High Court judgments, 1933

566 judgments · page 17 of 29

High Courts02 Aug 1933

Muhammad Sajjad Ali Khan and Others Vs Secy. of State

Allahabad High Court · AIR 1933 All 742 : 145 Ind. Cas. 526

Land Acquisition Act, 1894 — Section 23(2)Land Acquisition Act, 1894 — Section 23(2)Land Acquisition Act, 1894 — Section 23(2)

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High Courts02 Aug 1933

Syed Fiaz Ali and Another Vs Syed Aftab Husain and Others

Allahabad High Court · (1933) 08 AHC CK 0009

Civil Procedure Code, 1908 (CPC) — Section 35A

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High Courts02 Aug 1933

Mt. Jaqrani and Others Vs Gaya and Another

Allahabad High Court · (1933) 08 AHC CK 0003

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High Courts01 Aug 1933Allowed

Mohammad Bhai Vs Mithoo Lal and Another

Allahabad High Court · (1933) 08 AHC CK 0090

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High Courts01 Aug 1933

Emperor Vs Tohfa and Others

Allahabad High Court · (1933) 08 AHC CK 0041

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High Courts01 Aug 1933

Alauddin Khan (and after his death Shabuddin Khan) and Others Vs Shamshuddin and Another

Allahabad High Court · (1933) 08 AHC CK 0017

Civil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 62

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High Courts31 Jul 1933Dismissed

Daljit Shukul Vs Ram Nath Kandoo

Allahabad High Court · (1933) 07 AHC CK 0036

Civil Procedure Code, 1908 (CPC) — Section 60(c)

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High Courts31 Jul 1933Allowed

Har Bilas Vs Dalla and Another

Allahabad High Court · AIR 1933 All 829

Agra Tenancy Act, 1926 — Section 273

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High Courts31 Jul 1933Dismissed

Lallu Sahi Vs Nepal Ram and Others

Allahabad High Court · (1933) 07 AHC CK 0029

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High Courts31 Jul 1933Disposed Of

Sansar Chand Vs Mt. Durga Dasi

Allahabad High Court · AIR 1934 All 93

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High Courts28 Jul 1933Disposed Of

Sukh Nandan Vs Mst. Moorti

Allahabad High Court · (1933) 07 AHC CK 0026

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High Courts28 Jul 1933

Baldeo Singh and Another Vs Chuni Lal and Others

Allahabad High Court · AIR 1933 All 664

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High Courts26 Jul 1933Disposed Of

Mt. Hasina Begum and Others Vs Abdul Hafiz

Allahabad High Court · AIR 1934 All 100

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High Courts26 Jul 1933Disposed Of

Musammat Hasina Begam and Others Vs Munshi Abdul Hafiz

Allahabad High Court · 146 Ind. Cas. 81

Agra Tenancy Act, 1926 — Section 226, 227

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High Courts26 Jul 1933

Vidya Ram Vs Lajja Ram and Others

Allahabad High Court · (1933) 07 AHC CK 0007

Provincial Insolvency Act, 1920 — Section 37

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High Courts26 Jul 1933

Ul Rahman Vs Saran Das

Allahabad High Court · (1933) 07 AHC CK 0005

Civil Procedure Code, 1908 (CPC) — Section 107

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High Courts25 Jul 1933Allowed

Chameli Bibi, Musammat Vs Jainwati Bibi, Musammat

Allahabad High Court · (1933) 07 AHC CK 0031

Guardians and Wards Act, 1890 — Section 17(3), 39

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High Courts24 Jul 1933Dismissed

Harbhavan Vs Vidya Ram, Lala and Another

Allahabad High Court · (1933) 07 AHC CK 0037

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1877 — Section 9

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High Courts24 Jul 1933

Kalu Ram-Ganpat Ram Vs Ram Saran Ram-Ram Narain Ram and Others

Allahabad High Court · AIR 1933 All 662 : 145 Ind. Cas. 701

Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts24 Jul 1933Disposed Of

Ram Katori and Another Vs M. Shafiq Ahmad and Another

Allahabad High Court · AIR 1933 All 732 : (1933) ILR (All) 983 : 147 Ind. Cas. 178

Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47

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