High Courts26 Apr 1933
Emperor Vs Ragho Ram
Allahabad High Court · AIR 1933 All 525 : (1933) ILR (All) 783 : 145 Ind. Cas. 749
Penal Code, 1860 (IPC) — Section 477A
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 21 of 29
High Courts25 Apr 1933Disposed Of
Munna Lal Vs Shiva Charan Lal
Allahabad High Court · (1933) 04 AHC CK 0046
High Courts25 Apr 1933Disposed Off
Mohammad Abdul Jalil Khan and Another Vs Mohammad Abdul Salam Khan
Allahabad High Court · AIR 1933 All 519 : (1933) ILR (All) 728
High Courts25 Apr 1933
Ram Adhar and Another Vs Mt. Sudesra
Allahabad High Court · AIR 1933 All 491 : (1933) ILR (All) 725 : 145 Ind. Cas. 529
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts25 Apr 1933
Mt. Anis Begam and Others Vs Malik Muhammad Istafa Wali Khan
Allahabad High Court · (1933) 04 AHC CK 0016
High Courts25 Apr 1933
Mangat Rai and Others Vs Duli Chand and Others
Allahabad High Court · (1933) 04 AHC CK 0014
High Courts21 Apr 1933Dismissed
Mt. Panna Vs Ram Saran and Another
Allahabad High Court · (1933) 04 AHC CK 0039
High Courts21 Apr 1933Allowed
Mt. Kanizum Hani Vs Syed Mohammad and Others
Allahabad High Court · AIR 1933 All 556
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts21 Apr 1933
Purshottam Lal Jaitly Vs W.T. Henley''s Telegraph Works, Ltd. and Another
Allahabad High Court · AIR 1933 All 523 : (1933) ILR (All) 719 : 145 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1933Dismissed
Lala Ganeshi Lal and Others Vs Anwar Khan Mahboob Co.
Allahabad High Court · (1933) ILR (All) 702 : 143 Ind. Cas. 840
Penal Code, 1860 (IPC) — Section 482, 486Specific Relief Act, 1963 — Section 42
High Courts20 Apr 1933
L. Mansa Vs Mt. Ancho and Others
Allahabad High Court · AIR 1933 All 521 : (1933) ILR (All) 700 : 145 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts20 Apr 1933
Janki Pershad Vs B. Lekhraj and Others
Allahabad High Court · (1933) 04 AHC CK 0006
High Courts19 Apr 1933Dismissed
Om Prakash and Others Vs Mohammad Ishaq and Others
Allahabad High Court · AIR 1933 All 557
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts19 Apr 1933Dismissed
Cantonment Board Vs Kashi Ram
Allahabad High Court · (1933) 04 AHC CK 0036
High Courts19 Apr 1933Dismissed
Ram Ghulam and Another Vs Shyam Sarup and Others
Allahabad High Court · (1933) 04 AHC CK 0027
High Courts13 Apr 1933Dismissed
Sarabjit Pratap Bahadur Sahi Vs Inderjit Pratap Bahadur Sahi
Allahabad High Court · AIR 1933 All 751(1) : 147 Ind. Cas. 874
Agra Tenancy Act, 1926 — Section 224
High Courts13 Apr 1933Dismissed
Mool Chand Vs Ganga Sahai
Allahabad High Court · AIR 1933 All 522 : (1933) ILR (All) 684 : 145 Ind. Cas. 804
High Courts13 Apr 1933
Muhammad Khalilur Rahman Khan Vs Mohammad Muzammilullah Khan
Allahabad High Court · (1933) 04 AHC CK 0025