High Courts12 Apr 1933Dismissed
Dwarka Das Vs Kishan Das
Allahabad High Court · (1933) 04 AHC CK 0048
COURT ARCHIVE
Allahabad High Court judgments, 1933
566 judgments · page 22 of 29
High Courts12 Apr 1933Dismissed
Harakh Narain Singh and Another Vs Babban and Others
Allahabad High Court · AIR 1933 All 473 : (1933) ILR (All) 672 : 150 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts12 Apr 1933Dismissed
Harbans Dube Vs Sita Ram and Another
Allahabad High Court · (1933) 04 AHC CK 0032
High Courts12 Apr 1933Allowed
Beni Prasad Vs Phula Mal Madan Mohan Lal and Others
Allahabad High Court · AIR 1933 All 591
Provincial Insolvency Act, 1920 — Section 31
High Courts12 Apr 1933
Yashpal Vs Emperor
Allahabad High Court · AIR 1933 All 627 : (1933) ILR (All) 681 : 147 Ind. Cas. 1193
Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)Arms Act, 1959 — Section 19(f)
High Courts11 Apr 1933Dismissed
Town Area Mandha Vs Mt. Manglo
Allahabad High Court · (1933) 04 AHC CK 0049
High Courts11 Apr 1933Dismissed
Rahat Husain and Others Vs Emperor
Allahabad High Court · AIR 1933 All 582
Penal Code, 1860 (IPC) — Section 302
High Courts11 Apr 1933
Secy. of State and Another Vs Firm Jhaddu Lal Hazari Lal
Allahabad High Court · (1933) 04 AHC CK 0026
High Courts11 Apr 1933
Sm. Sundar Devi Vs Dattatraya Narhar Rege and Another
Allahabad High Court · (1933) 04 AHC CK 0021
High Courts11 Apr 1933
Emperor Vs Chaube Dinkar Rao and Others
Allahabad High Court · AIR 1933 All 513 : (1933) ILR (All) 654
Penal Code, 1860 (IPC) — Section 161
High Courts10 Apr 1933Disposed Of
Husain Baksh Vs Mr. Briggen Shaw (W.J.)
Allahabad High Court · (1933) 04 AHC CK 0034
High Courts10 Apr 1933
Secretary of State Vs Raghubar Dayal-Babu Ram
Allahabad High Court · AIR 1933 All 595
Contract Act, 1872 — Section 73
High Courts05 Apr 1933
Tripathi Bishambhar Nath Tewari and Another Vs Jag Prasad Rai and Others
Allahabad High Court · (1933) 04 AHC CK 0022
High Courts03 Apr 1933
Kundan Lal Vs Nathu
Allahabad High Court · AIR 1933 All 600 : (1933) ILR (All) 636
Provincial Insolvency Act, 1920 — Section 42
High Courts03 Apr 1933Dismissed
Mt. Chhoti Vs Har Dayal Singh
Allahabad High Court · (1933) 04 AHC CK 0028
High Courts03 Apr 1933
Ram Charan Vs Emperor
Allahabad High Court · AIR 1933 All 434(1) : 145 Ind. Cas. 130
Penal Code, 1860 (IPC) — Section 411
High Courts31 Mar 1933
Secy. of State Vs Ghanshyam Das Baij Nath
Allahabad High Court · AIR 1934 All 393