High Courts05 Aug 1909Dismissed
Harbans Tiwari Vs Tota Sahu and Others
Allahabad High Court · 3 Ind. Cas. 735
Civil Procedure Code, 1882 — Section 45
COURT ARCHIVE
Allahabad High Court judgments, 1909
372 judgments · page 5 of 19
High Courts05 Aug 1909Disposed Of
Chittar Mal and Another Vs Behari Lal and Others
Allahabad High Court · 4 Ind. Cas. 261
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Aug 1909Disposed Of
Telu Ram and Others Vs Raja Ram and Another
Allahabad High Court · 3 Ind. Cas. 722
High Courts02 Aug 1909Disposed Of
Tajammul Husain Khan Vs Nawabdad Khan and Others
Allahabad High Court · 3 Ind. Cas. 830
Court Fees Act, 1870 — Section 10
High Courts02 Aug 1909
Meharban Singh and Others Vs Umrai Singh and Others
Allahabad High Court · 3 Ind. Cas. 709
High Courts30 Jul 1909Dismissed
Basant Deo Vs Keshal Deo and Another
Allahabad High Court · 2 Ind. Cas. 853
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jul 1909Dismissed
Shiam Lal and Another Vs Ram Piari
Allahabad High Court · 4 Ind. Cas. 706
Contract Act, 1872 — Section 64, 65
High Courts30 Jul 1909Allowed
Rashid-Un-Nisa Vs Muhammad Ismail Khan and Others
Allahabad High Court · (1909) ILR (All) 572
High Courts30 Jul 1909
Partab Singh and Others Vs Izzat-Un-Nisa Begam and Another
Allahabad High Court · (1909) ILR (All) 583
High Courts29 Jul 1909Dismissed
Jagrup Koeri and Others Vs Ram Sundar Tewari and Others
Allahabad High Court · 3 Ind. Cas. 339
High Courts29 Jul 1909Disposed Of
Ardeshirji Framji and Another Vs Babu Kalyan Das
Allahabad High Court · 3 Ind. Cas. 46
High Courts29 Jul 1909Dismissed
Shazade Singh and Another Vs Nawab Syed Mohammad Mehdi Ali Khan alias Nawab Achche Saheb
Allahabad High Court · 3 Ind. Cas. 954
High Courts27 Jul 1909Disposed Of
Beni Madho and Another Vs Munshi Indar Sahai and Others
Allahabad High Court · 3 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Jul 1909Disposed Of
Riazul Hasan Vs Emperor
Allahabad High Court · 4 Ind. Cas. 260
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts26 Jul 1909Dismissed
Narsingh Sahai Vs Bhagwan Sahai
Allahabad High Court · (1909) ILR (All) 612
High Courts26 Jul 1909Disposed Of
Santokh Narain Singh and Others Vs The Collector of Ghazipur, Manager of the Estate of Babu Gouri Shankar Prashad Singh and Others
Allahabad High Court · 3 Ind. Cas. 557
High Courts26 Jul 1909Allowed
Bhagwan Sahai Vs Lala Narsing Sahai
Allahabad High Court · 3 Ind. Cas. 615
Easements Act, 1882 — Section 59Transfer of Property Act, 1882 — Section 54
High Courts23 Jul 1909Dismissed
Ram Harakh Tewari and Others Vs Ishardat Tewari and Others
Allahabad High Court · 3 Ind. Cas. 558
High Courts23 Jul 1909
Chaudhri Daryoo Singh Vs Bharat Singh and Others
Allahabad High Court · 3 Ind. Cas. 562
Court Fees Act, 1870 — Section 7(5)